Mani.P.Varkey vs The Indian Bank
2023 Latest Caselaw 3297 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                       WP(C) NO. 4261 OF 2023
PETITIONER:

          MANI.P.VARKEY,
          AGED 57 YEARS
          S/O.K.V. VARKEY, PALLIKOODAM PARAMBIL,
          THRIKOTHAMANGALAM, PUTHUPALLY,
          KOTTAYAM-686 011

          BY ADVS.
          C.S.MANILAL
          S.NIDHEESH
          KUNJAPPEASOW RAINGE



RESPONDENT:

          THE INDIAN BANK,
          KOTTAYAM BRANCH, BENS INN TOWER,
          SHASTRI ROAD, KOTTAYAM,
          REPRESENTED BY THE AUTHORIZED OFFICER,PIN-686 001.



          SRI. S. EASWARAN, SC.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4261 OF 2023
                                      2




                             T.R.RAVI, J.
                     ----------------------------------------
                       WP (C) No.4261 of 2023
                   -------------------------------------------
              Dated this the 23rd day of March, 2023

                           JUDGMENT

When the case is taken up today, it is submitted by the

counsel for the respondents that the petitioner has not

complied with the interim directions.

No further orders can be issued in this writ petition. The

writ petition is hence dismissed without prejudice to the right

of petitioner to contest the amount demanded by the

respondents.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 4261 OF 2023

APPENDIX OF WP(C) 4261/2023

PETITIONER'S EXHIBITS

Exhibit p1 TRUE COPY OF THE NOTICE U/S 13(2) OF THE SARFAESI ACT ISSUED BY THE RESPONDENT DATED 3.10.2022

Exhibit p2 TRUE COPY OF THE NOTICE U/S 13(4) OF THE SARFAESI ACT ISSUED BY THE RESPONDENT DATED 28.12.2022

Exhibit p3 TRUE COPY OF THE SALE NOTICE ISSUED UNDER THE SARFAESI ACT ISSUED BY THE RESPONDENT DATED 1.2.2023

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE