Gopalakrishnan vs Ilangovan
2023 Latest Caselaw 3295 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                      OP(C) NO. 399 OF 2023
              OS 168/2006 OF MUNSIFF COURT, CHITTUR
PETITIONER/PETITIONER/4TH RESPONDENT IN THE COURT BELOW:

          GOPALAKRISHNAN
          AGED 58 YEARS
          S/O RAMANKITTA KARTHIYAYINI, KAITHARAVIL,
          VANDITHAVALAM, CHITTUR TALUK, PALAKKAD DISTRICT,
          PIN - 678534

          BY ADVS.
          RAJESH SIVARAMANKUTTY
          VIJINA K.
          ARUL MURALIDHARAN



RESPONDENTS/RESPONDENT NOS.1 AN D2/AUCTION PURCHASER AND DECREE
HOLDER/RESPONDENTS 3 TO 6 IN THE COURT BELOW:

    1     ILANGOVAN
          S/O LATE KRISHNASWAMI, CHAMBAKULATHIL, POLPULLY,
          PALAKKAD TALUK, PALAKKAD DISTRICT., PIN - 678552

    2     THE CATHOLIC SYRIAN BANK
          THATTAMANGALAM BRANCH, PALAKKAD DISTRICT,
          PIN - 678508

    3     SAHADEVAN
          S/O THALA, ATHIMANI, VANDITHAVALAM, CHITTUR TALUK,
          PALAKKAD DISTRICT , PIN - 678534

    4     KOMALAM
          AGED 55 YEARS
          D/O RAMANKITTA, KAITHARAVIL, VANDITHAVALAM,
          CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678534

    5     GIRIJA
          AGED 52 YEARS
          D/O RAMANKITTA, KAITHARAVIL, VANDITHAVALAM, CHITTUR
          TALUK, PALAKKAD DISTRICT, PIN - 678534
 OP(C) NO. 399 OF 2023                  2

    6        SUNITHA
             AGED 49 YEARS
             D/O RAMANKITTA, KAITHARAVIL, VANDITHAVALAM,
             CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678534

             BY ADVS.
             SANTHEEP ANKARATH
             P.ANIRUDHAN(K/002306/2021)




     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
23.03.2023,     THE   COURT    ON   THE    SAME    DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 399 OF 2023                3



                Dated this the 23rd day of March, 2023

                              JUDGMENT

The learned counsel appearing for the petitioner

seeks leave to withdraw the original petition with liberty

to file a fresh original petition on the same cause of

action.

The leave to file a fresh original petition on the same

cause of action is declined. However, the original

petition is dismissed as withdrawn.

Sd/-

C.S.DIAS, JUDGE

rmm23/3./2023