V.Unnikrishnan Namboothiri vs The Malabar Devaswom Board
2023 Latest Caselaw 3225 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                        WP(C) NO. 34214 OF 2016
PETITIONER:

          V.UNNIKRISHNAN NAMBOOTHIRI
          MELSANTHI, SREE AZHAKODI DEVI KSHETHRAM, THIRUTHIYAD,
          P.O. PUHIYARA, KOZHIKODE - 673 004.
          BY ADV SMT.JAYASREE MANOJ


RESPONDENTS:

    1     THE MALABAR DEVASWOM BOARD
          REPRESENTED BY IT SCOMMISSIONER, HOUSEFED COMPLEX,
          IRANHIPALAM P.O, KOZHIKODE - 673 006.
    2     THE COMMISSIONER
          MALABAR DEVASWOM BOARD, HOUSEFED COMPLEX, IRANHIPALAM
          P.O, KOZHIKODE - 673 006.
    3     BOARD OF TRUSTEES
          SREE AZHAKODE DEVI TEMPLE, THIRUTHIYADU, P.O.
          PUTHIYARA, KOZHIKODE, PIN - 673 004.
    4     THE EXECUTIVE OFFICER
          SREE AZHAKODI DEVI, KSHETHRAM, THIRUTHIYAD,
          KOZHIKODE - 673 004.
          BY ADVS.
          SRI.R.LAKSHMI NARAYAN, SC, MALABAR DEVASWOM BOARD
          SRI.V.KRISHNA MENON
          SMT.J.SURYA
          SMT.P.VIJAYAMMA



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 34214 OF 2016

                             2




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 34214 of 2016
       ----------------------------------------------
        Dated this the 23rd day of March, 2023


                       JUDGMENT

Today when the matter came up for consideration,

the counsel appearing for the petitioner submitted that

the petitioner is no more. If that is the case, this writ

petition can be closed giving liberty to the legal heirs, if

there is any surviving grievance to them.

Therefore, this writ petition is closed granting

liberty to the legal heirs to agitate their case in

accordance with law.

Sd/-

P.V.KUNHIKRISHNAN DM JUDGE WP(C) NO. 34214 OF 2016

APPENDIX OF WP(C) 34214/2016

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE SCHEDULE OF EXTABLISHMENT OF THE AZHIKODE TEMPLE EXHIBIT P2 TRUE COPY OF THE CONSENT LETTER GIVEN BY THE THE PETITIONER DATED 05-07-

EXHIBIT P3 A TRUE COPY OF THE CERTIFICATE DATED 06-12-2012 ISSUED BY SHRI PADERI SUNIL NAMBOODIRIPAD.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 29-12-2012 SUBMITTED BEFORE THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 03-10-2013 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P6 A TRUE COPY OF THE JUDGMENT DATED 05-

12-2013 IN WRIT PETITION NO 26990/2013 EXHIBIT P7 A TRUE COPY OF THE ORDER NO A.P.H 25802/2013 DATED 14-02-2014 OF THE 2ND RESPONDENT.

EXHIBIT P8 A TRUE COPY OF THE REVIEW PETITION ALONG WITH ENDORSEMENT DATED 26-03-

EXHIBIT P9 A TRUE COPY OF THE LETTER DATED 24-

09-2012 EXHIBIT P10 A TRUE COPY OF THE LETTER DATED 07-

03-2014 EXHIBIT P11 A TRUE COPY OF THE ORDER NO A1/1392/10/MDB DATED 20-04-2010 OF THE ASSISTANT COMMISSIONER MALABAR DEWASWOM BOARD, SELECTING THE WRIT WP(C) NO. 34214 OF 2016

PETITIONER FOR TRAINING.

EXHIBIT P12 A TRUE COPY OF THE CERTIFICATE DATED 12-06-2010 ISSUED BY THE MALABAR DEVASWOM BOARD.

EXHIBIT P13 A TRUE COPY OF THE JUDGMENT DATED 10-

02-2015 OF THIS HON'BLE COURT WP(C) NO 9456 OF 2014 EXHIBIT P14 A TRUE COPY OF THE ORDER NO J3/2423/2013 DATED 07-04-2015 PASSED BY THE 2ND RESPONDENT.

EXHIBIT P15 A TRUE COPY OF THE NOTIFICATION WHICH CAME IN THE MATHRUBHOOMI DAILY DATED 11-07-2015 INVITING APPLICATION TO THE POST OF MELSANTHI INS SREE AZHAKODI DEVI TEMPLE.

EXHIBIT P16 A TRUE COPY OF THE LETTER DATED 24-

09-2009 FROM THE PUBLIC INFORMATION OFFICER AZHAKODI DEVASWOM WHICH SHOWS THE APPOINTMENT OF SREE VASISHTAN AS WATCHMAN ON DAILY WAGES FROM 02-06-

EXHIBIT P17 A TRUE COPY OF THE END ON A3/3502/23011 DATED 14-09-2011 OF COMMISSIONER OF MALABAR DEVASWOM BOARD.

EXHIBIT P18 A TRUE COPY OF THE LETTER DATED 18-

06-2015 ISSUED BY C.N. SANKARAN NAMBOODIRI TO THE COMMISSIONER MALABAR DEVASWOM BOARD AND OTHER.

EXHIBIT P19 A TRUE COPY OF THE ORDER DATED 19-08-

2015 PASSED BY THE 2ND RESPONDENT IN R.P NO 12/2005 EXHIBIT P20 A TRUE COPY OF THE ORDER DATED 04-01-

2015 PASSED BY THE 4TH RESPONDENT, EXECUTIVE OFFICER OF THE AZHAKODI WP(C) NO. 34214 OF 2016

DEVI TEMPLE.

EXHIBIT P21 A TRUE COPY OF THE ORDER DATED 27-01-

2016 PASSED BY THE 2ND RESPONDETN, COMMISSIONER MALABAR DEVASWOM BAORD, KOZHIKODE.

EXHIBIT P22 A TRUE COPY OF THE REPRESENTATION DATED 06-09-2016 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT. EXHIBIT P23 A TRUE COPY OF THE COVERING LETTER DATED 06-09-2016 ISSUED BY THE PETITIONER TO THE 2ND RESPONDENT.

 RESPONDENT EXHIBITS: NIL

        //TRUE COPY//                PA TO JUDGE