M/S Stephano Sands And Aggregates ... vs State Of Kerala
2023 Latest Caselaw 3157 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                     WP(C) NO. 6636 OF 2023
PETITIONER/S:
           M/S STEPHANO SANDS AND AGGREGATES LLP
           AGED 52 YEARS
           BUILDING NO. 9/129, KANIYARAKUZHIYIL NEAR PULIMOOTTIL
           TOURIST HOME, THODUPUZHA, REPRESENTED BY ITS DIRECTOR
           AND PARTNER UMA SANKAR, S/O SANKARA NARAYANAN, PIN -
           685584
           BY ADVS.
           V.G.ARUN (K/795/2004)
           V.JAYA RAGI
           R.HARIKRISHNAN (KAMBISSERIL)
           NEERAJ NARAYAN
RESPONDENT/S:
     1     STATE OF KERALA
           REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE,
           ROOM NO. 201-A FIRST FLOOR SECRETARIAT, ANNEXE-1,
           STATUE, THIRUVANANTHAPURAM, PIN - 695001
     2     DISTRICT COLLECTOR
           COLLECTORATE, SECOND FLOOR CIVIL STATION BUILDING,
           CIVIL STATION ROAD, KUDAPPANAKUNU,
           THIRUVANANTHAPURAM, PIN - 695043
     3     DEPUTY COLLECTOR
           DISTRICT COLLECTORATE CIVIL STATION, KUDAPPANAKUNU,
           THIRUVANANTHAPURAM, PIN - 695043
     4     SENIOR GEOLOGIST
           DIRECTORATE OF MINING AND GEOLOGY, KESAVADASAPURAM,
           PATTOM PALACE P.O, THIRUVANANTHAPURAM, PIN - 695004
     5     THE TAHSILDAR
           TALUK OFFICE, ALUMMOODU, NEYYATTINKARA,
           THIRUVANANTHAPURAM, PIN - 695121
     6     THE VILLAGE OFFICER
           VELLARADA VILLAGE OFFICE, NEYYATTINKARA TALUK,
           THIRUVANANTHAPURAM, PIN - 695505
           BY SMT.PARVATHY.K-GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.6636 OF 2023

                           -: 2 :-


            ANU SIVARAMAN, J.
       =========================
           W.P.(C) No.6636 of 2023
       =========================
          Dated this the 23rd day of March, 2023

                        JUDGMENT

It is submitted by the learned counsel for the

petitioner that the corrected survey map as sought for

by the petitioner has been issued to the petitioner.

The said submission is recorded. The writ

petition is closed.

Sd/-

ANU SIVARAMAN

JUDGE SSK/23/03 WP(C) NO.6636 OF 2023

APPENDIX

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF NOC NO. B7-65232/17 DATED 28-02-2018 ISSUED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM

Exhibit P2 THE TRUE COPY OF THE APPROVED SURVEY MAP ISSUED BY TAHSILDAR, NEYYATTINKARA

Exhibit P3 THE TRUE COPY OF LETTER DATED 02.08.2022 ISSUED BY THE SENIOR GEOLOGIST, THIRUVANANTHAPURAM

Exhibit P4 THE TRUE COPY OF THE CORRECTED SURVEY MAP PRODUCED BY THE PETITIONER BEFORE THE TAHSILDAR, NEYYATTINKARA FOR APPROVAL

Exhibit P5 THE TRUE COPY OF LETTER DATED 27.08.2022 NO. 642/22 FORWARDED BY THE VILLAGE OFFICER, VELLARADA TO TAHSILDAR, NEYYATTINKARA

Exhibit P6 THE TRUE COPY OF REPRESENTATION DATED 24.01.2023 FILED BY STEPHANO & AGGREGATES LLP BEFORE THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM

Exhibit P7 A TRUE COPY OF THE REPRESENTATION DATED 21.02.2023 FILED BY M/S STEPHANO SANDS AND AGGREGATES LLP BEFORE THE DEPUTY COLLECTOR, THIRUVANANTHAPURAM