Pannery Dineshan vs Executive Engineer
2023 Latest Caselaw 3154 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                         WP(C) NO.6676 OF 2022
PETITIONER :-

             PANNERY DINESHAN, AGED 42 YEARS
             RESIDING AT SURYA APARTMENT, FLAT NO. 241,
             NEAR KSRTC, KANNUR, PIN - 670 001

             BY ADVS.
             C.K.SREEJITH
             KURIAN ANTONY


RESPONDENTS :-

      1      EXECUTIVE ENGINEER
             L.I.D AND E.W. DIVISION, DISTRICT PANCHAYAT,
             WAYANAD CIVIL STATION, KALPETTA NORTH, PIN - 673 122

      2      ASSISTANT EXECUTIVE ENGINEER
             L.I.D AND E.W. SUB DIVISION, SULTHANBATHERY,
             WAYANAD, PIN - 673 592

      3      THE SECRETARY
             DISTRICT PANCHAYAT, VIVEKANANDA NAGAR,
             CIVIL STATION, WAYANAD, PIN - 673 020

             SMT.PARVATHY.K, GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.03.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.6676 OF 2022

                                 -: 2 :-


                              JUDGMENT

Dated this the 23rd day of March, 2023

This writ petition is filed seeking extension of time to complete

the work. Since the matter is with regard to completion of a work,

which ought to have been completed before 31.3.2021, this writ

petition is closed without prejudice to the contentions of the

petitioner and his right to move afresh challenging the cancellation

of the work, if any, with proper pleadings and materials on record.

Sd/-

ANU SIVARAMAN JUDGE Jvt/27.3.2023 WP(C) NO.6676 OF 2022

APPENDIX OF WP(C) 6676/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE NOTICE DT. 3/12/2021 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER

Exhibit P2 THE TRUE COPY OF THE NOTICE DT. 4/2/2022 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER

Exhibit P3 THE TRUE COPY OF THE NOTICE DT. 8/2/2022 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER

Exhibit P4 THE TRUE COPY OF THE AGREEMENT EXECUTED ON 5/6/2020

Exhibit P5 THE TRUE COPY OF THE SCHEDULED PLAN

Exhibit P6 THE TRUE COPY OF THE LETTER DT. 14/5/2020 APPROVING THE CONSTRUCTION

Exhibit P7 THE TRUE COPY OF THE AGREEMENT EXECUTED ON 5/6/2020 FOR THE EXECUTION OF WORK FOR CHERUVALLY COLONY CONCRETE FOOD PATH

Exhibit P8 THE TRUE COPY OF THE SANCTION OF CONTRACT FOR THE WORK DT. 15/5/2020