Babu T K vs Kerala State Co-Operative ...
2023 Latest Caselaw 3084 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
     MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944
                           RP NO. 282 OF 2023
AGAINST THE ORDER/JUDGMENTWP(C) 26476/2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER/PETITIONER:

            BABU T K, AGED 57 YEARS
            S/O KUNJU, THANDASSERY HOUSE, NETTOOOR(P.O.), ERNAKULAM
            DISTRICT, PIN - 682304
            BY ADVS.
            NIDHI BALACHANDRAN
            PRAJEESH A.J.


RESPONDENTS/RESPONDENTS:

    1       KERALA STATE CO-OPERATIVE BANK(FORMER DISTRICT CO-
            OPERATIVE BANK), CREDITS PROCESSING CENTRE, ERNAKULAM
            REPRESENTED BY DEPUTY GENERAL MANAGER, PIN - 682018
    2       ASSISTANT REGISTRAR/ARBITRATOR
            KERALA STATE CO-OPERATIVE BANK (FORMER DISTRICT CO-
            OPERATIVE BANK), ERNAKULAM, PIN - 682018
    3       BAIJU T.B., THANDASSERY HOUSE, NETTOOR (P.O.),
            NETTOOR, ERNAKULAM, PIN - 682040
    4       LAILA, THANDASSERY HOUSE, NETTOOR (P.O.), NETTOOR,
            ERNAKULAM, PIN - 682040
    5       AZHAKARASHAN, CHAKKANATTU HOUSE, THALAKKODE (P.O.),
            MULANTHURUTHY, ERNAKULAM, PIN - 686693
            BY ADV N.RAGHURAJ


     THIS   REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
13.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 282 OF 2023                  2



                                  ORDER

Review Petition allowed. Judgment in W.P.(C). No.26476 of

2022 stands recalled.

Post W.P.(C) No.26476 of 2022 on 14.03.2023.

sd/-

GOPINATH P.

JUDGE ajt