Anil.V.G vs Authorised Officer
2023 Latest Caselaw 3077 Ker

WA No.560/2023                                1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                     THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                 Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                                    WA NO. 560 OF 2023

          AGAINST JUDGMENT DATED 7.3.2023 IN WP(C) 7734/2023 OF THIS COURT

   APPELLANT/PETITIONER:

          ANIL.V.G., AGED 52 YEARS, S/O GANGADHARAN, VADAKOOT HOUSE.,
          PORKALANGADU P.O, THRISSUR - 680517.

    BY ADV.SRI. JOHNSON JOSE PANJIKKARAN

   RESPONDENTS/RESPONDENTS:

      1. AUTHORISED OFFICER ,KERALA STATE CO-OPERATIVE BANK LTD.,
         KOVILAKATHUMPADAM, THIRUVAMBADY P.O., THRISSUR-680022. (ERSTWHILE
         THRISSUR DISTRICT CO-OPERATIVE BANK) .
      2. THE BRANCH MANAGER, KUNNAMKULAM BRANCH, THRISSUR DISTRICT CO-
         OPERATIVE BANK, KUNNAMKULAM- 680503. (ERSTWHILE THRISSUR DISTRICT
         CO-OPERATIVE BANK) .

    BY ADV.SRI.P.C.SASIDHARAN

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to direct the respondents not to proceed further in pursuance of Exhibits
   P2 notice in writ petition pending disposal of the above Writ Appeal.
        This Writ Appeal coming on for orders on 13/03/2023 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

The learned counsel for the respondents takes notice.

There shall be a stay of all further proceedings on condition that the appellant deposits Rs.4,00,000/- (Rupees four lakhs only) on or before 29/3/2023.

Post on 30/3/2023.

13/03/2023 Sd/-A.MUHAMED MUSTAQUE,JUDGE

Sd/-SHOBA ANNAMMA EAPEN,JUDGE WA No.560/2023 2/2

EXT.P2:TRUE COPY OF THE NOTICE DATED 27.2.2023

ISSUED BY 2ND RESPONDENT UNDER SECTION 13 (4)

OF SARFAESI ACT.

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13-03-2023 /True Copy/ Assistant Registrar