The Branch Manager, Vijaya Bank vs P.Abubacker
2023 Latest Caselaw 2866 Ker

RFA No.333/2019                                   1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Wednesday, the 1st day of March 2023 / 10th Phalguna, 1944
                              IA.NO.2/2019 IN RFA NO.333 OF 2019

                              OS 20/2013 OF SUB COURT, KANNUR.

   PETITIONERS/APPELLANTS:

          THE BRANCH MANAGER, VIJAYA BANK, THALASSERY BRANCH, JUBILEE SHOPPING
          COMPLEX, HOSPITAL ROAD, THALASSERY, PIN-670 101

   RESPONDENTS/RESPONDENTS:

      1. P.ABUBACKER, S/O. ABDURAHIMAN, AGED 43 YEARS, HOTEL BUSINESS,
         PUTHENPALLI VEEDU, PALLIYATH, MAKRERI AMSOM, PERALASSERI DESOM,
         P.O.MUNDALURE, PIN-670 622
      2. EDATHILE VALAPPIL RAFEEQUE, S/O. KALANDAN MOULAVI, AGED 42 YEARS,
         BUSINESS, PRESENTLY RESIDING AT HIJAS MANZIL, MAVILAYI, AMSOM, DESOM
         CHORAKULAM, P.O.MAKRERI, PIN-670 622

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the decree and judgment dated 13/11/2017 in OS No.20/2013 on the file
   of the Subordinate Judge's Court, Kannur, till the final disposal of the
   Appeal, in order to secure the ends of justice.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof,and this court's
   order dated 14.02.2023 and upon hearing the arguments of SMT.LATHA ANAND,
   SRI.M.N.RADHAKRISHNA MENON, SRI.S.VISHNU, SRI.JOSEPH SEBASTIAN PARACKAL,
   Advocates for the petitioner and of SRI.P.U.SHAILAJAN, Advocate for R1,
   the court passed the following:

                                             ORDER

Interim order is extended till 28/03/2023.

Sd/- P.SOMARAJAN, JUDGE

01-03-2023 /True Copy/ Assistant Registrar