Citation : 2023 Latest Caselaw 2861 Ker
Judgement Date : 1 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
WP(C) NO. 7021 OF 2023
PETITIONER:
K.J.SEBASTIAN,
AGED 66 YEARS,
S/O JOSEPH, KOOVAKATTU HOUSE, KARIMBA, PALAKKAD,
PIN - 678 596.
BY ADV RAJESH SIVARAMANKUTTY
RESPONDENT:
THE DEPUTY COLLECTOR (LR),
PALAKKAD, OFFICE OF THE DEPUTY COLLECTOR (LR)
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT,
PIN - 678 001.
BY SMT.C.S.SHEEJA, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 7021 OF 2023
2
JUDGMENT
The petitioner is a senior citizen, who seeks early
disposal of S.M.No.725/2022 pending before the respondent.
This Court had already issued directions regarding disposal of
such matters in WP(C.) No.28398 of 2017 and in WP(C)
No.17012 of 2022.
In such circumstances, this writ petition is disposed of
directing the respondent to take up S.M.No.725/2022 and
dispose of the same within six months from the date of receipt
of a copy of this judgment.
Sd/-
GOPINATH P.
JUDGE DK WP(C) NO. 7021 OF 2023
APPENDIX OF WP(C) 7021/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT SHOWING THE SUO MOTO NUMBER AS S.M. NO. 725/2022 DATED 26-9-2022 ISSUED FROM THE RESPONDENT
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