Saranya Krishnan vs Authorized Officer, Idbi Bank ...
2023 Latest Caselaw 2858 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
         WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
                             WP(C) NO. 1705 OF 2023
PETITIONER:

     1        SARANYA KRISHNAN
              AGED 34 YEARS
              W/O (LATE) KAILAS NATH K. NAIR, PULARI, TC 9/2076(1),
              SASTHAMANGALAM, THIRUVANANTHAPURAM, PIN 695010, REPRESENTED
              BY POWER OF ATTORNEY HOLDER, RADHAKRISHNAN P., AGED 69, S/O
              PARAMESWARAN PILLAI, KRISHNAS, MELAMCODE, PAZHAKUTTY,
              NEDUMANGADU, KARIPUR, THIRUVANANTHAPURAM,, PIN - 695541
              BY ADV M.DINESH

RESPONDENTS:

     1        AUTHORIZED OFFICER, IDBI BANK LIMITED
              RETAIL ASSET CENTRE, PANAMPILLY NAGAR, KOCHI,, PIN - 682036
     2        MANAGER, IDBI BANK LIMITED
              VAZHUTHACAUD BRANCH, VAZHUTHACAUD P.O., THIRUVANANTHAPURAM,,
              PIN - 695014
              BY ADV KIRAN M.S.

     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.1705 of 2023
                                 2




                          T.R. RAVI, J.
               ------------------------------------
                  W.P.(C.) No.1705 of 2023
               ------------------------------------
             Dated this the 01st day of March, 2023

                          JUDGMENT

When the case is taken up today, it is submitted

by the counsel that the interim direction has not been

complied with. No further orders can be issued in this

writ petition.

The writ petition is dismissed, without prejudice

to the right of the petitioner to contest the claim of

the respondents in appropriate proceedings.

Sd/-

T.R.RAVI JUDGE SKP/01-03 WPC No.1705 of 2023

APPENDIX OF WP(C) 1705/2023

PETITIONER'S EXHIBITS: EXHIBIT P1 TRUE COPY OF THE POSSESSION NOTICE DATED 3.10.2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2 TRUE COPY OF THE NOTICE OF SALE OF IMMOVABLE PROPERTY ISSUED BY THE RESPONDENT BANK DATED 10.11.2022 RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A. TO JUDGE