Sasidharan vs The Kerala State Pollution ...
2023 Latest Caselaw 2826 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
                          WP(C) NO. 1280 OF 2022
PETITIONER:

              SASIDHARAN
              AGED 69 YEARS
              S/O. KUTTAN PILLAI, KALEECKAL HOUSE, THEKKEKARA VILLAGE,
              MAVELIKARA, ALAPPUZHA - 690101.

              BY ADVS.
              S.SHANAVAS KHAN
              S.INDU


RESPONDENTS:

     1        THE KERALA STATE POLLUTION CONTROL BOARD
              PLAMOODU, THEKKAMOODU ROAD, PATTOM, THIRUVANANTHAPURAM -
              695004. REPRESENTED BY ITS CHAIRMAN.

     2        THE ENVIRONMENTAL ENGINEER
              KERALA STATE POLLUTION CONTROL BOARD, DISTRICT OFFICE,
              KOLLAM - 691001,

     3        THE THODIYOOR GRAMA PANCHAYATH
              THODIYOOR P.O, KARUNAGAPPALLY, KOLLAM - 690568,
              REPRESENTED BY ITS SECRETARY.

     4        THE SECRETARY,
              THODIYOOR P.O, KARUNAGAPPALLY, KOLLAM - 690568.

     5        SUBASH CHANDRAN
              AGED 39 YEARS
              S/O. BHADRAN, POOMANGALATHU HOUSE, ERUVICHIRA NADUVIL,
              SOORANAD SOUTH, KOLLAM DISTRICT - 680522.

     6        ABDUL WAHAB
              AGED 35 YEARS
              S/O. MUHAMMED KUNJU, ANZILA MANZIL, ERUVICHIRA NADUVIL,
              SOORANAD SOUTH, KOLLAM DISTRICT - 690522.
 WP(C).No.1280 of 2022                 2

     7     SALEENA
           AGED 47 YEARS
           W/O. SALEEM, POOMANGALATHU HOUSE, ERUVICHIRA
           NADUVIL, SOORANAD SOUTH, KOLLAM DISTRICT - 690522.

     8     SHAJAHAN
           AGED 55 YEARS
           S/O. KOCHUKUNJU, PALANTHINTE VADAKKETHIL HOUSE,
           ERUVICHIRA NADUVIL, SOORANAD SOUTH, KOLLAM
           DISTRICT - 690522.

     9     SALEENA
           AGED 39 YEARS
           W/O. NAZEER, NISHANA MANZIL, ERUVICHIRA NADUVIL,
           SOORANAD SOUTH, KOLLAM DISTRICT - 690522.

           BY ADV M.R.SASITH




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   01.03.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C).No.1280 of 2022               3




                    VIJU ABRAHAM, J.
                  ---------------------
                WP(C). No. 1280 of 2022
              ---------------------------
         Dated this the 1st day of March, 2023

                             JUDGMENT

Counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to move

again. Permission is granted. The writ petition is

dismissed as withdrawn with liberty to the

petitioner to move again.

sd/-

VIJU ABRAHAM, JUDGE

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