Shaji K. Mathew vs Ms.Bhandari Swagat Ranveerchand ...
2023 Latest Caselaw 7439 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                 CON.CASE(C) NO. 1099 OF 2023
AGAINST THE JUDGMENT WP(C) 5128/2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

          SHAJI K. MATHEW
          AGED 53 YEARS
          S/O. MATHEW, KURUKOOR HOUSE,
          KUTHUKUZHI P.O., KOTHAMANGALAM,
          ERNAKULAM DISTRICT, PIN - 686691
          BY ADVS.
          JOBY JACOB PULICKEKUDY
          ANIL GEORGE

RESPONDENT/RESPONDENT NOS.1 & 4:

    1     MS.BHANDARI SWAGAT RANVEERCHAND I A S
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          MANAGING DIRECTOR, KERALA WATER AUTHORITY,
          JALABHAVAN, THIRUVANANTHAPURAM, PIN - 695033
    2     SRI. K.M.ABRAHAM
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          THE CHIEF EXECUTIVE OFFICER,
          KERALA INFRASTRUCTURE INVESTMENT FUND BOARD
          (KIIFB), 2ND FLOOR, FELICITY SQUARE, KODER LN,
          PALAYAM, THIRUVANANTHAPURAM, PIN - 695001
          BY ADV P.M.JOHNY
          ADV.S.CHANDRASEKHARAN NAIR.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 COC.No.1099/2023

                                  2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
            Contempt Case (C).No.1099 of 2023
             ----------------------------------------------
            Dated this the 27th day of June, 2023


                           JUDGMENT

Both sides submitted that the directions in the

judgment dated 09.03.2023 in W.P.(C). No.5128 of 2023

are complied with.

In the light of the above submission, this contempt

case is closed.

sd/-

                                           P.V.KUNHIKRISHNAN
JV                                                JUDGE