Shanthi Saju vs The Assistant Registrar Of ...
2023 Latest Caselaw 7438 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        WP(C) NO. 20870 OF 2023
        AGAINST THE ORDER/JUDGMENTEP 90/2023 OF ADDITIONAL SUB
                             COURT,KOTTAYAM
PETITIONER/S:

    1       SHANTHI SAJU,AGED 52 YEARS
            MALIYEKKAL HOUSE, KOTHANALLOOR VILLAGE, OMALLOOR MURI,
            VAIKOM TALUK, PIN - 686141
    2       SAJU LOUIS, AGED 54 YEARS
            MALIYEKKAL HOUSE, KOTHANALLOOR VILLAGE, OMALLOOR MURI,
            VAIKOM TALUK, PIN - 686141
            BY ADVS.
            SOBHA KURIAN
            JAISON PALIYIL
            SINU.G.NATH


RESPONDENT/S:

    1       THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL),
            VAIKOM, KOTTAYAM, PIN - 686141
    2       M/S. MANJOOR SERVICE CO-OPERATIVE BANK LTD. NO. K73,
            REPRESENTED BY ITS SECRETARY. KUMARAKAM-KAMBAM ROAD,
            NEAR RK AUTOMOBILES, MANJOOR PO,
            KURUPPANTHARA, KOTTAYAM, PIN - 686603



            SMT. RESHMI THOMAS (GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20870 OF 2023               2



                                 JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioners seeks permission

to withdraw the writ petition, with liberty to approach this Court

against on the same cause of action.

Accordingly, the writ petition is dismissed as withdrawn,

reserving liberty to the petitioners to approach this Court again

on the same cause of action.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 20870/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AWARD PASSED IN ARC NO.

955/2018 DATED 28.06.2018 Exhibit P2 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONERS/JUDGMENT DEBTORS IN EP NO. 90/2022 OF SUB COURT, KOTTAYAM Exhibit P3 TRUE COPY OF THE ORDER DATED 28.03.2023 IN EP NO. 90/2023 IN ARC NO. 955/2018