George Joseph vs Vishnu Raj. P., Ias
2023 Latest Caselaw 7424 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
       TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                       CON.CASE(C) NO. 525 OF 2023
  AGAINST THE JUDGMENT IN WP(C) 30448/2022 OF HIGH COURT OF KERALA
PETITIONER:

              GEORGE JOSEPH
              AGED 70 YEARS, S/O. ULAHANNAN, VENGATHANATHU HOUSE,
              NETAJI ROAD, PADIVATTOM, EDAPPALLY, ERNAKULAM, PIN 682024

              BY ADV
              ARYA UNNIKRISHNAN


RESPONDENT:

              VISHNU RAJ. P., IAS
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
              THE REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL
              OFFICE, 1ST FLOOR, K B JACOB ROAD, FORT KOCHI,
              ERNAKULAM, PIN - 682 001

              BY ADV
              ADVOCATE GENERAL OFFICE KERALA
              SMT.AMMINIKUTTY - SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C) NO.525 OF 2023

                                 2




                             JUDGMENT

Dated this the 27th day of June, 2023

Counsel on either side submit that the directions

contained in the judgment dated 26.09.2022 in W.P.(C)

No.30448 of 2022 stand complied with and therefore, no

further orders are required in the Contempt of Court Case.

Recording the submission, the Contempt of Court Case

is closed.

Sd/-

N.NAGARESH JUDGE ded Con.Case(C) NO.525 OF 2023

APPENDIX OF CON.CASE(C) 525/2023

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 26.09.2022 IN W.P (C) NO. 30448/2022