Anu C. Senan vs Sub Inspector Of Police
2023 Latest Caselaw 7410 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        WP(C) NO. 16943 OF 2015
PETITIONERS:

    1       ANU C. SENAN
            AGED 38 YEARS
            S/O.CHANDRASENAN, ALA P.O., CHENGANNUR ALAPPUZHA - 682
            025, REPRESENTED BY POWER OF ATTORNEY GIREESH V.KRISHNA
            VRINDAVAN, PENNUKKARA P.O., CHENGANNUR 689 520.

    2       SUDHARMA.K
            AGED 55 YEARS
            W/O.MURALIDHARAN, DEVAKI MANDIRAM, MALAMEDKODUMURI,
            MUTTAM P.O., HARIPAD - 690 511.

            BY ADVS.
            SRI.RAAJESH S.SUBRAHMANIAN
            SRI.V.R.RAJESH



RESPONDENT:

            SUB INSPECTOR OF POLICE
            CHENGANNUR - 688 101.



            BY SRI.APPU.P.S-GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.16943 OF 2015

                                         2



                       ANU SIVARAMAN, J.
                 =========================
                    W.P.(C) No.16943 of 2015
                 =========================

                     Dated this the 27th day of June, 2023

                              JUDGMENT

It is submitted by the learned counsel appearing

for the petitioners that the writ petition has become

infructuous.

The writ petition is, therefore, closed as

infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/27/06 WP(C) No.16943 OF 2015

APPENDIX PETITIONER EXHIBITS Exhibit-P1 P1: TRUE COPY OF THE REGISTRATION CERTIFICATE OF THE VEHICLE BEARING NO.KL-30- C-3515.

Exhibit-P1A P1(A): TRUE COPY OF THE REGISTRATION CERTIFICATE OF THE VEHICLE BEARING NO.KL-30- C-3515.

Exhibit-P2 P2: TRUE COPY OF THE SEIZURE MAHAZAR DATED 2/6/2015 PREPARED BY THE RESPONDENT