Sojan Thomas vs K Sajeev Kartha
2023 Latest Caselaw 7406 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
      TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        CON.CASE(C) NO. 1163 OF 2023
 AGAINST THE JUDGMENT DATED 10.02.2023 IN WP(C) 4506/2023 OF HIGH
                               COURT OF KERALA
PETITIONER/PETITIONER:

             SOJAN THOMAS
             AGED 47 YEARS
             S/O THOMAS, PAYEKKAL (H),
             KOLAPPURAMKARA, PAIGOTTOOR P.O.,
             MUVATTUPUZHA, ERNAKULAM, PIN - 686671
             BY ADVS.
             EBIN MATHEW
             P.J.MATHEW
             AKHILA SHOJI


RESPONDENT/2ND RESPONDENT:

             K SAJEEV KARTHA
             JOINT REGISTRAR OF CO-OPERATIVE
             SOCIETIES (GENERAL), ERNAKULAM
             OFFICE OF JOINT REGISTRAR,
             KAKKANAD, ERNAKULAM-, PIN - 682030


             SMT. C S SHEEJA (SR GP)


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C)No.1163 of 2023

                                    2




                             JUDGMENT

When this Contempt of Court Case is taken up today, it

is the submission of the learned counsel appearing for the

respondent that the judgment has been complied with. The

submission is recorded. Accordingly, the Contempt of Court Case

is closed.

Sd/-

GOPINATH P., JUDGE rkj Con.Case(C)No.1163 of 2023

APPENDIX OF CON.CASE(C) 1163/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 10/02/2023 OF THIS HON'BLE COURT IN WP(C) 4506/2023