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A.T. Subramanian vs Assistant Engineer
2023 Latest Caselaw 7405 Ker

Citation : 2023 Latest Caselaw 7405 Ker
Judgement Date : 27 June, 2023

Kerala High Court
A.T. Subramanian vs Assistant Engineer on 27 June, 2023
                                      1
WP(C) No.13883 of 2022




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                     THE HONOURABLE MR.JUSTICE C.S.DIAS
       TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                          WP(C) NO. 13883 OF 2022
PETITIONER/S:

              A.T. SUBRAMANIAN ,
              AGED 50 YEARS
              S/O. KANNAMMA, ANNATHODU HOUSE, CHIRAKUNNU P.O.,
              MULANKUNNATHUKAVU, THRISSUR 680 601.

              BY ADVS.
              SUMODH MADHAVAN NAIR
              K.S.PRAVEEN


RESPONDENT/S:

      1       ASSISTANT ENGINEER,
              KERALA STATE ELECTRICITY BOARD, ELECTRICAL SECTION,
              MEDICAL COLLEGE, THRISSUR 680 588.

      2       EXECUTIVE ENGINEER,
              VYDHUTHI BHAVAN, KOTTAPPURAM, THRISSUR DISTRICT 680
              004.

              BY ADV Riji Rajendran



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
WP(C) No.13883 of 2022




                              C.S DIAS,J.
                           ---------------------------
                      WP(C) No.13883 of 2022
                          -----------------------------
                  Dated this the 27th day of June, 2023 .

                             JUDGMENT

The learned counsel appearing for the petitioner submits

that the writ petition is not pressed. The said submission is

recorded. The writ petition is dismissed as not pressed.

sd/-

sks/27.6.2023 C.S.DIAS, JUDGE

WP(C) No.13883 of 2022

APPENDIX OF WP(C) 13883/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER NO.

RBI/INSTALLMENT/WKY/2021-22 /104 DATED 12/1/2022 AND PASSED BY THE 2ND RESPONDENT.

Exhibit P2 TRUE COPY OF THE LAWYER NOTICE DATED 29/1/2022 SENT BY THE COUNSEL FOR THE PETITIONER TO THE FIRST RESPONDENT.

Exhibit P3 TRUE COPY OF THE LETTER BEARING NUMBER BB/MCP/2021-22/11 SENT BY THE FIRST RESPONDENT TO THE PETITIONER DATED 17/2/2022.

Exhibit P4 TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 7/4/2022.

 
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