Sindhu A.K vs Special Sale Officer
2023 Latest Caselaw 7362 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        WP(C) NO. 23793 OF 2022
PETITIONER/S:

            BYJU K.K.
            AGED 54 YEARS
            S/O. KOCHURAMAN
            KIZHAKKAN HOUSE, THRISSUR VILLAGE,
            THRISSUR TALUK, THRISSUR DISTRICT,
            PIN: 680020
            BY ADV A.C.DEVY


RESPONDENT/S:

    1       SPECIAL SALE OFFICER,
            THRISSUR SCB GROUP,
            OFFICE OF ASSISTANT REGISTRAR (GENERAL) OF
            CO.OP. SOCIETIES, THRISSUR - 680003.
    2       THE BRANCH MANAGER,
            THRISSUR SERVICE CO-OPERATIVE BANK NO. 1097,
            THIRUVAMBADI, THRISSUR -680022.
    3       *ADDL.R3.
            THE SECRETARY
            THRISSUR SERVICE CO- OPERATIVE BANK NO.1097,
            THIRUVAMBADI, THRISSUR 680 022. [IS IMPLEADED AS
            ADDITIONAL R3 AS PER ORDER DATED 04.11.2022 IN
            I.A.1/2022 IN WP(C)23793/2022.]
            BY ADVS.
            A.D.RAVINDRA PRASAD, STANDING COUNSEL
            ALEX VARGHESE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, ALONG WITH W.P.(C)NO.23805/2022, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 W.P.(C)Nos.23793 of 2022 &
23805 of 2022
                                               2



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                             THE HONOURABLE MR. JUSTICE GOPINATH P.
             TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                                    WP(C) NO. 23805 OF 2022
PETITIONER/S:

                    SINDHU A.K.
                    AGED 48 YEARS
                    D/O.A.M.KUNJUNNI,
                    ALENGATTUPARAMBIL HOUSE,
                    PLAKKAT LANE, THRISSUR - 680 001.
                    BY ADVS.
                    A.C.DEVY
                    A.M.ABDULLA


RESPONDENT/S:

         1          SPECIAL SALE OFFICER
                    THRISSUR SCB GROUP,
                    OFFICE OF ASSISTANT REGISTRAR (GENERAL) OF
                    CO.OP. SOCIETIES, THRISSUR - 680 003.
         2          THE BRANCH MANAGER
                    THRISSUR SERVICE CO-OPERATIVE BANK NO.1097,
                    THIRUVAMBADI, THRISSUR - 680 022.
         3          *ADDL.R3
                    THE SECRETARY
                    THRISSUR SERVICE CO- OPERATIVE BANK NO.1097,
                    THIRUVAMBADI, THRISSUR-680022.
                    ADDL. R3 IS IMPLEADED AS PER ORDER DATED 04-11-2022 IN
                    IA 1/2022 IN WP(C) 23805/2022.
                    BY ADVS.
                    A.D.RAVINDRA PRASAD
                    ALEX VARGHESE


         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, ALONG WITH W.P.(C)NO.23793/2022, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 W.P.(C)Nos.23793 of 2022 &
23805 of 2022
                                          3




                                 JUDGMENT

In the light of the filing of W.P.(C)No.19234 of 2023, W.P.

(C)Nos.23793 and 23805 of 2022 have become infructuous.

Accordingly, these writ petitions are dismissed as infructuous.

Sd/-

GOPINATH P., JUDGE rkj