Ajith V.A vs Sasthamcotta Service Co-Op.Bank ...
2023 Latest Caselaw 7325 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
 TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                       WP(C) NO. 2575 OF 2012
PETITIONER:

               AJITH V.A.
               VADAKKEDATHU VEEDU, MYNAGAPPALLY SOUTH,
               MYNAGAPPALLY.
               BY ADVS.
               SRI.S.MUHAMMED HANEEFF
               SRI.R.KRISHNAKUMAR CHERTHALA

RESPONDENTS:
    1    SASTHAMCOTTA SERVICE CO-OP.BANK LTD
         NO.2531,REP.BY ITS SECRETARY, PORUVAZHY P.O,
         PIN 690 520, KOLLAM DISTRICT.
    2          ASSISTANT ENGINEER [GENERAL] OF CO-OPERATIVE
               SOCIETIES
               SASTHAMCOTTA 690 521.
    3          JOINT REGISTRAR [GENERAL] OF CO-OPERATIVE
               SOCIETIES
               KOLLAM 691 001.
    4          REGISTRAR OF CO-OPERATIVE SOCIETIES
               THIRUVANANTHAPURAM 695 001.
               BY ADVS.
               SMT.BINDU GEORGE
               SRI.K.SIJU



        THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 27.06.2023, ALONG WITH WP(C).1730/2013, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NOs.2575 OF 2012 & 1730 of 2013

                                 2



          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                    WP(C) NO. 1730 OF 2013
PETITIONER:
         AJITH V.A.
         VADAKKEDATHU VEEDU,MYNAGAPPALLY
         SOUTH,MYNAGAPPALLY, KOLLAM DISTRCT.
           BY ADV SRI.S.MUHAMMED HANEEFF

RESPONDENTS:
    1    SASTHAMCOTTA SERVICE CO-OPERATIVE BANK LTD.
         REP. BY ITS SECRETARY, PORUVAZHY P.O.,KOLLAM
         DISTRICT, PIN 690 520.
    2      ASSISTANT REGISTRAR [GENERAL] OF CO-OPERATIVE
           SOCIETIES
           SASTHAMCOTTA, KOLLAM DISTRICT - 690 520.
    3      JOINT REGISTRAR [GENERAL] OF CO-OPERATIVE
           SOCIETIES
           KOLLAM - 691 001.
    4      REGISTRAR OF CO-OPERATIVE SOCIETIES
           THIRUVANANTHAPURAM.
    5      RENJITH
           S/O.GANGADHARAN PILLAI,THUMBOTHU VEEDU,
           MUTHUVILKKAD P.O.,SASTHAMCOTTA, KOLLAM DISTRICT
           - 690 521.
           BY ADVS.
           SRI.S.ABHILASH
           SMT.BINDU GEORGE
           SRI.K.SIJU
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.06.2023, ALONG WITH WP(C).2575/2012, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NOs.2575 OF 2012 & 1730 of 2013

                                 3



                            JUDGMENT

These matters have been pending before this Court for

the last ten years without any orders. Obviously, these

matters may have become infructuous.

In fact, the learned counsel for the petitioners did not

have instructions either.

In the afore circumstances, these Writ Petitions are closed as

having become infructuous; however, leaving full liberty to the

petitioners to seek a rehearing, if any further orders are found

necessary.

Sd/- DEVAN RAMACHANDRAN, JUDGE lsn