Kerala High Court
Thiruvananthapuram Regional ... vs President/ Delegate Of Patharam ... on 27 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
WA NO. 1204 OF 2023
AGAINST JUDGMENT DATED 15.06.2023 IN WP(C) 9793/2022 OF THIS COURT
APPELLANT/4TH RESPONDENT:
THE THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION
LTD NO. T 177 (D) APCOS, KSHEERA BHAVAN, PATTOM, THIRUVANANTHAPURAM
695 004, REPRESENTED BY MANAGING DIRECTOR, PIN - 695004.
BY ADVS.M/S. LATHA ANAND & S.VISHNU (ARIKKATTIL)
RESPONDENTS/PETITIONER/RESPONDENTS 1 TO 3,5/ADDITIONAL RESPONDENTS 6 TO 16:
1. PRESIDENT/ DELEGATE,PATHARAM MILK PRODUCERS CO-OPERATIVE SOCIETY LTD
NO. Q 130(D) (APCOS), KAKKAKKUNNU P.O, KOLLAM 690 522.
2. PRESIDENT/DELEGATE, K.R PURAM MILK PRODUCERS CO-OPERATIVE SOCIETY
LTD NO. A 202 (D) (APCOS), K.R PURAM P.O, ALAPPUZHA 688 524.
3. PRESIDENT/ DELEGATE, OTTUR MILK PRODUCERS CO-OPERATIVE SOCIETY LTD
NO. T 228 (D) (APCOS), MANAMBUR P.O, THIRUVANANTHAPURAM 695 611.
4. PRESIDENT/DELEGATE ,VECHUCHIRA MILK PRODUCERS CO-OPERATIVE SOCIETY
LTD NO. T 228 (D) (APCOS), VECHUCHIRA P.O, PATHANAMTHITTA 686 511.
5. PRESIDENT/DELEGATE,EAST KALLADA KSHEEROLPADAKA SAHAKARANA SANGHAM
LTD NO. Q 23 (D) (APCOS), CHITTUMALA, EAST KALLADA P.O, KOLLAM 691
502.
6. THE STATE CO-OPERATIVE ELECTION COMMISSION, REPRESENTED BY ELECTION
COMMISSIONER, 3RD FLOOR, CO-BANK TOWERS, PALAYAM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM 695 033.
7. ELECTORAL OFFICER TO THIRUVANANTHAPURAM, REGIONAL CO-OPERATIVE MILK
PRODUCERS UNION LTD NO. T 177 D APCOS, KSHEERA BHAVAN, PATTOM,
THIRUVANANTHAPURAM 695 004, JOINT DIRECTOR, PLANNING, OFFICER OF THE
DIRECTOR OF DAIRY DEVELOPMENT, THIRUVANANTHAPURAM
8. RETURNING OFFICER TO THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK
PRODUCERS UNION LTD NO. T 177 D APCOS, KSHEERA BHAVAN, PATTOM,
THIRUVANANTHAPURAM. - 695004. DEPUTY DIRECTOR, DAIRY DEVELOPMENT
DEPARTMENT, THIRUVANANTHAPURAM.
9. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, DAIRY
DEVELOPMENT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
10. D.MOHANAN NAIR, AGED 64 YEARS, S/O.DAMODARAN NAIR, CHAIRMAN,
ADMINISTRATIVE COMMITTEE, VATTAVILA KSHEEROLPADAKA SAHAKARANA
SANGHAM, LTD.NO.T244 (D) APCOS, KEEZHAYIKONAM, NELLANAD P.O., 695
606, THIRUVANANTHAPURAM DISTRICT, RESIDING AT 'ESANUKONATH VEEDU',
NELLANAD P.O., 695 606, THIRUVANANTHAPURAM DISTRICT.
11. A.ABDUL RUBB, AGED 69 YEARS, S/O.ABSUL RAHIM, CHAIRMAN,
ADMINISTRATIVE COMMITTEE, MUKUDIL KSHEEROLPADAKA SAHAKARANA SANGHAM,
LTD. NO.T 241 (D) APCOS, CHULLALAM, KOONANVENGA P.O., 695 560,
THIRUVANANTHAPURAM DISTRICT, RESIDING AT 'MARSHAL HOUSE', KALUNKIL
MUK, PULLAMPARA P.O., 695 607, THIRUVANANTHAPURAM DISTRICT. [ARE
IMPLEADED AS ADDITIONAL RESPONDENTS 6 AND 7 AS PER ORDER DATED
06.06.2022 IN I.A.1/2022 IN WP(C)NO.9793/2022.].
12. VATTAVILA VIJAYAN, PRESIDENT, KIZHAKKE CHENKAL MILK PRODUCERS CO-
OPERATIVE SOCIETY LTD.NO.T 293 (D) APCOS, KIZHAKKE CHENKAL,
KANNANVILA, VATTAVILA P.O., THIRUVANANTHAPURAM DISTRICT, PIN 695
132.
13. VATTAPPARA CHANDRAN, PRESIDENT, VATTAPPARA MILK PRODUCERS CO-
OPERATIVE SOCIETY LTD., NO.T 244(D) APCOS, VENGODE P.O., VATTAPPARA,
THIRUVANANTHAPURAM DISTRICT, PIN 695 589. [ ARE IMPLEADED AS
ADDITIONAL RESPONDENTS 8 AND 9 AS PER ORDER DATED 06.06.2022 IN I.A.
NO.22022 IN WP(C)9793/2022].
14. KRISHNAN POTTY, AGED 62, S/O.KESAVAN POTTY, SREENILAYAM, PULLAYIL
P.O, KILIMANOOR, THIRUVANANTHAPURAM DISTRICT, PIN 695 601.
15. AJITH SINGH ,AGED 51, S/O.WOODWIN, A.P.BHAVAN, ULLAS NAGAR, NARANI,
KUNNATHUKA P.O., THIRUVANANTHAPURM - 695 504. [ARE IMPLEADED AS
ADDITIONAL RESPONDENTS 10 & 11 AS PER ORDER DATED 06.06.2022 IN
I.A.3/2022 IN WP(C)9793/2022.].
16. SAJEEV P. ,S/O.PANKAJAKSHAN, AGED 57 YEARS, PRESIDENT, MANNAMBUR
WEST KSHEEROLPADAKA SAHAKARANA SANGHOM REG NO.T.196(D)APCOS,
MANNAMBUR - 695 611.
17. E.S.SHAJIKUMAR, AGED 57 YEARS, S/O.EZHIKIALSANTHAM, PRESIDENT,
VAVODE MILK PRODUCERS CO-OPERATIVE T 171(D)APCOSE, VAZHICHAL P.O.,
THIRUVANANTHAPURAM - 695 125. [ARE IMPLEADED AS ADDL.R12 AND R13 AS
PER ORDER DATED 06.06.2022 IN I.A.4/2022 IN WP(C)9793/2022.].
18. T.GOPALAKRISHNA PILLAI, AGED 65 YEARS, S/O.THANKAPPAN PILLAI ,
KALLATHIL ARINALLOOR SOUTH P.O., KOLLAM - 690 538. [IS IMPLEADED AS
ADDITIONAL R14 AS PER ORDER DATED 09.06.2022 IN I.A.5/2022 IN
WP(C)9793/2022.].
19. N.BHASURANGAN, 68 YEARS, S/O.NARAYANAN, BHASURA, MARANALLOOR,
KOOVALASSERY P.O., THIRUVANANTHAPURAM, PIN - 695 512. [IS IMPLEADED
AS ADDITIONAL R15 AS PER ORDER DATED 09.06.2022 IN I.A.6/2022 IN
WP(C)9793/2022.].
20.ALA KSHEEROLPADAKA SAHAKARANA SANGAM LTD. NO. A.190(D)
APCOS, ALA P.O., CHENGANNUR,
REPRESENTED BY THE PRESIDENT OF THE MANAGING COMMITTEE,
SANTHAKUMARI PILLAI, AGED 69 YEARS, W/O.RAJASEKHARAN NAIR,
RESIDING AT KARAKATTU, RAJ BHAVAN, ALA P.O., CHENGANNUR - 689121
[IS IMPLEADED AS ADDL.R16 AS PER ORDER DATED 27.06.2022 IN I.A.7/2022
IN WPC 9793/2022.].
BY ADV.SRI.P.N.MOHANAN FOR R1 TO 5
STANDING COUNSEL FOR R6 TO R8
GOVERNMENT PLEADER FOR R9
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 15.06.2023 in Writ Petition
No.9793/2022, pending this Writ Appeal.
This Writ Appeal coming on for admission on 27/06/2023, upon
perusing the appeal memorandum, the court on the same day passed the
following:
A. MUHAMED MUSTAQUE & SOPHY THOMAS, JJ
-------------------------------------------
Writ Appeal No.1204 of 2023
--------------------------------------
Dated this the 27th day of June, 2023
O R D E R
A. Muhamed Mustaque, J
Admit. Sri.P.N. Mohanan takes notice for
respondents 1 to 5. Learned Standing Counsel takes
notice for the respondents 6 to 8. Learned Government
Pleader takes notice for the 9th respondent. Issue
notice to respondents 10 to 20 by speed post. The order
dated 21.06.2023 passed by this Court in W.A
No.1187/2023 will regulate the interlocutory scenario
in this case as well.
Post along with W.A No.1187/2023. The operation
and implementation of the impugned judgment dated
15.06.2023 in WP(C) NO.9793/2023 will stand stayed.
Sd/-
A. MUHAMED MUSTAQUE, Judge
Sd/-
SOPHY THOMAS, Judge
jma
27-06-2023 /True Copy/ Assistant Registrar
