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Shammy Paul vs State Of Kerala
2023 Latest Caselaw 7319 Ker

Citation : 2023 Latest Caselaw 7319 Ker
Judgement Date : 27 June, 2023

Kerala High Court
Shammy Paul vs State Of Kerala on 27 June, 2023
WP(C) No.33992/2019                         1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
              Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                     IA.NO.1/2023 IN WP(C) NO. 33992 OF 2019
   APPLICANTS/RESPONDENTS 1 TO 7 IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001
      2. THE DIRECTOR , HIGHER SECONDARY EDUCATION, OFFICE OF THE DIRECTOR OF
         HIGHER SECONDARY EDUCATION, THIRUVANANTHAPURAM-695 001
      3. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, ,OFFICE OF
         DEPUTY DIRECTOR OF EDUCATION,ERNAKULAM-682 030
      4. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, ,O/O. DEPUTY
         DIRECTOR OF EDUCATION, KOTTAYAM-686 001
      5. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, ,O/O. DEPUTY
         DIRECTOR OF EDUCATION, THIRUVANANTHAPURAM-695 001
      6. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, ,O/O. DEPUTY
         DIRECTOR OF EDUCATION, MALAPPURAM-676 505
      7. THE REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, ,O/O.
         DEPUTY DIRECTOR OF EDUCATION,CHENGANNUR, ALAPPUZHA-689 121

   RESPONDENTS/PETITIONERS & RESPONDENTS 8 TO 12 IN WP(C):

      1. SHAMMY PAUL, HIGHER SECONDARY SCHOOL TEACHER, (ENGLISH) (SENIOR),
         ST. AUGUSTINE HIGHER SECONDARY SCHOOL, (AAHS) KUTTANELLUR, TRICHUR
         DISTRICT
      2. SUJAMOL GEORGE, HIGHER SECONDARY SCHOOL TEACHER, (ENGLISH) (SENIOR),
         ST.MARYIS HIGHER SECONDARY SCHOOL, VALLAKAM, KOTTAYAM
      3. VEENA.M.D., HIGHER SECONDARY SCHOOL TEACHER, (ENGLISH) (SENIOR),
         PHMKM V AND HSS,PANAVOOR, NEDUMANGAD, THIRUVANANTHAPURAM
      4. BEENA.M.S., HIGHER SECONDARY SCHOOL TEACHER, (ENGLISH) (SENIOR),
         MUSLIM HIGHER SECONDARY SCHOOL, PUTHUNAGARAM, PALAKKAD
      5. SARATH.S.R., HIGHER SECONDARY SCHOOL TEACHER, (ENGLISH) (SENIOR),
         SCS HSS,VALAMANGLAM, ALAPPUZHA
      6. THE MANAGER, ST.AUGUSTINE HIGHER SECONDARY SCHOOL, (AAHS)
         KUTTANELLUR, TRICHUR DISTRICT-680 006
      7. THE MANAGER, ST. MARYS HIGHER SECONDARY SCHOOL, VALLAKAM,
         KOTTAYAM-686 001
      8. THE MANAGER, PHMKM V AND HSS ,PANAVOOR,
         NEDUMANGADU,THIRUVANANTHAPURAM-695 541
      9. THE MANAGER, MUSLIM HIGHER SECONDARY SCHOOL, PUTHUNAGARAM,
         PALAKKAD-678 102
     10. THE MANAGER, SCS HSS, VALAMAGALAM, ALAPPUZHA-683 532


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit stipulated in the Judgment in WP(C)No.33992/2019 dated 27.03.2023 by
   a further period of 3 months from 01.05.2023.
 WP(C) No.33992/2019                         2/2

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 27.03.2023 and upon hearing the arguments of GOVERNMENT PLEADER for
   the Applicants in I.A./R1 to R7 in WP(C), SRI.P.C.SASIDHARAN, Advocate for
   R1 to R5 in I.A./Petitioners in WP(C), M/S.P.F.ROSY, V.M.SYAM KUMAR,
   PHILIP.N.JOSEPH & SNEHA RAJIV, Advocates for R7 in I.A/R9 in WP(C), the
   court passed the following:

                                       ORDER

Even though this application is seriously opposed by the counsel for the party respondents, I think the prayer can be allowed considering the averments in the affidavit.

Therefore, the time to comply the directions in the judgment dated 27/3/23 in WP(C)33992/2019 is extended for a further period of three months from 1/5/23.

27.06.2023

Sd/- P.V.KUNHIKRISHNAN, JUDGE

27-06-2023 /True Copy/ Assistant Registrar

 
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