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Jijo Thomas vs The District Collector
2023 Latest Caselaw 7294 Ker

Citation : 2023 Latest Caselaw 7294 Ker
Judgement Date : 27 June, 2023

Kerala High Court
Jijo Thomas vs The District Collector on 27 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        WP(C) NO. 5465 OF 2014
PETITIONER:

            JIJO THOMAS
            VETTOTH HOUSE, MUTHUKAD.P.O., PERUVANAMUZHY, KOZHIKODE
            DISTRICT.

            BY ADVS.
            SRI.J.JULIAN XAVIER
            SRI.FIROZ K.ROBIN



RESPONDENTS:

    1       THE DISTRICT COLLECTOR
            KOZHIKODE DISTRICT-673001.

    2       THE TAHSILDAR
            KOILANDY, KOZHIKODE DISTRICT. PIN-673305.

    3       VILLAGE OFFICER
            CHAKKITTAPPARA VILLAGEOFFICE, KOZHIKODE DISTRICT-
            673526.



            BY SRI.APPU.P.S-GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.5465 OF 2014

                                         2



                       ANU SIVARAMAN, J.
                 =========================
                     W.P.(C) No.5465 of 2014
                 =========================

                     Dated this the 27th day of June, 2023

                              JUDGMENT

It is submitted by the learned counsel appearing

for the petitioner that the writ petition has become

infructuous.

The writ petition is, therefore, closed as

infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/27/06 WP(C) No.5465 OF 2014

APPENDIX PETITIONER EXHIBITS Exhibit-P1 P1. TRUE COPY OF THE POSSESSION CERTIFICATGE ISSUED BY THE 3RD RESPONDENT DATED 14-1- 2010.

Exhibit-P2 P2. TRUE COPY OF THE APPLICATION DATED 11-4-

2013 SUBMITTED BEFORE THE 1ST RESPONDENT.

Exhibit-P3 P3. TRUE COPY OF THE REPORT WHICH PETITIONER OBTAINED UNDER RIGHT TO INFORMATION ACT.

Exhibit-P3A P3A. TRUE COP[Y OF THE SKETCH FILED ALONG WITH EXT.P3.

Exhibit-P4 P4. TRUE COPY OF THE JUDGMENT DATED 11-10-

2013 IN WPC NO. 25002/2013.

Exhibit-P5 P5. TRUE COPY OF THEORDER DATED 3-1-2014 ISSUED BY THE 1ST RESPONDENT.

Exhibit-P6 P6. TRUE COPY OF THE PAPER NEWS THA T APPEARED IN MATHRUBHOOMY DAILY DATYED 9-1-

Exhibit-P7 P7. A TRUE COPY OF THE PAPER NEWS THAT APPEARED IN MALAYALA MANORAMA DAILY DATED 14-2-2014.

Exhibit-P8 TRUE COPY OF THE PETITION DATED 06.10.2014 FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT

Exhibit-P9 TRUE COPY OF THE REPORT DATED 11.02.2015 OF THE 3RD RESPONDENT.

 
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