Nandi Namboodiripad vs District Collector
2023 Latest Caselaw 7197 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                       WP(C) NO. 20449 OF 2023
PETITIONER:

           NANDI NAMBOODIRIPAD
           AGED 79 YEARS
           S/O N.B NANDI NAMBOODIRIPAD, BAANATHOORILLAM, (SWATHI),
           SHIVAPURAM AMSOM, KARIMALA DESOM, THAMARASSERY P.O.,
           KOZHIKODE, PIN - 691501

           BY ADVS.
           SHERRY J. THOMAS
           JOEMON ANTONY
           E.K.AVINASH
           ANTONY NILTON REMELO


RESPONDENTS:

    1      DISTRICT COLLECTOR
           KOZHIKODE COLLECTORATE, CIVIL STATION P.O., KOZHIKODE,
           PIN - 673020

    2      THAHASILDAR LR
           TALUK OFFICE, THAMARASSERY P.O., KOZHIKODE, PIN -
           673573

    3      SURVEY SUPERINTENDENT
           REGIONAL ARCHIVES, CIVIL STATION P.O., KOZHIKODE, PIN -
           673020

    4      VILLAGE OFFICER
           CHERUVANNUR VILLAGE OFFICE, CHERUVANNUR P.O KOZHIKODE,
           PIN - 673524

           SMT. PREETHA K.K., GOVT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.20449/2023                      -2-

                                  JUDGMENT

The petitioner has approached this court for an expeditious consideration of

Ext.P2 application filed by the petitioner under Form No.10 of the Survey and

Boundary Rules and within a time frame to be fixed by this court.

2. The learned Senior Government Pleader submits that there is no

objection in such a direction being issued.

3. Accordingly, this writ petition will stand disposed of directing the 2 nd

respondent to consider Ext.P2 application filed by the petitioner and take a suitable

action thereon in accordance with the law within a period of 3 months from the date

of receipt of a certified copy of this judgment.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 20449/2023

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE RELEVANT EXTRACT OF SETTLEMENT REGISTER DATED 17-9-2021 ISSUED BY THE SPECIAL SETTLEMENT OFFICER, MALABAR FROM THE OFFICE OF REVENUE SETTLEMENT OFFICE

Exhibit P2 THE TRUE COPY OF THE APPLICATION DATED 24.5.2023 SUBMITTED IN FORM 10