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Syamala vs Anitha
2023 Latest Caselaw 7168 Ker

Citation : 2023 Latest Caselaw 7168 Ker
Judgement Date : 23 June, 2023

Kerala High Court
Syamala vs Anitha on 23 June, 2023
IN TRE RIGH COURT OF RERALA AT ERNARULAN

PRESENT

SUSTICR T.R. RAVE

Aa BER.

TEE RONOD

f 2ND ASHADBA, 1945

SS? OF 2s

3
AGAINST SHE ORDER STUNGMENT AS 3/2004 OF ANDTTTONAT

OF JUNE 262

FRIDAY, THE 2a pay

BSA NO.

DISTRICT

i. , ROTTAYAN

COUs

ny

O8 38/2996 OF MONSIPP COURT, VATE

APPELLANTS /APBELLANTS 2 TO 4, DEFEWDANTS

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RSA NO. SST OF BOGS

TLR. RAVI, 3.
R. 5S. A. Ne. 557 of 2009
'Dated oe the 23° day of June, 2023
JUDGMENT

The counsel far the appellants has fled a memo producing a compromise agreement entered into between the parties. The counsel for the respondents aise admits that the issue has bean settled.

In the above circumstances, the appeal is disposed of making the compromise agreement as part of the jJudarnent. The parties shall abide by the terms of the agreernent.

Sd/-

T.R. RAYE JUDGE

Presented on : 20-08-2023

wy . 8 EX\ \.

--

EsCA NO: CA-2029-015896

BEFORE THE HONOURABLE HIGH COURT OF KERALA AT ERNARULAM

Of Year 2023 in oy RSA No. 5577/2008 SYAMALA AND OTHERS ANITHA AND OTHERS

- MEMO FILED BY THE COUNSEL FOR THE APPELLANTS Sdi-

E.VERIFIED S.AMBILY K/O0O2 48/2011

FSO VERIFIED-

Presented an: 26003-2023

BEFORE THE HONOURABLE HIGH COURT OF KERALA AT ERNAKULAM

Of Year 2023 in RSA No. 55 7/2009 SYAMALA and others : Appellants VIS ASITHA and others : Respondents

SL Contents Pags Nas 1 Memo: Memo fled by the cou 1-3 Agreement : Copy of the agré ad at between the a9 parties ta the appeal _ Sd}.

E-VERIFIED

PSO VERIFIED-

Memo 2 RSA No SST/ZOVGHCA-2623- 158398}

, RE THE HON'BLE HIGH COURT OF KERALA, : ERNAKULAM , RSA SST COS

Appellant | Shyamrats and others

: VB Regponcdants > Antha-and others

a is jgubeitied that the parties to the above anges! have sottied the: matter out of Court and anived ai a agreament. Capy of the agreement daied

TE. OS.2029 is produces ORE

my is Bled to fecard the sursensant

é rounsel for os Appellants

FSO VERIPIED-11

Agreement 2 HSA Ne GS 720GRH{(CA-2023-GIS8I39}

--

FSO VERIFIED-11

RSA No TSVAGUHCA-2023-01 9898)

Agreement

Pe

SES SS ~

$s

AS

SS we

RIED-11

FSO VERI

Agreement 4 RSA No SST20GSCA-2023-015338)

FPSO VERIPIED-i1

Agreement Re] BSA Ne SSW2OCA- 2023-15830)

FSO VERIFIED-11

Agreement § B83 No S570 UCA-2M23-G1 IG}

FSO VERIFIED

RSA No, S3 7/2009 (C4-2033-01 5836.

z g s = "3

PSO VERIFIED-11

 
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