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Abdul Salam vs Karunapuram Grama Panchayath
2023 Latest Caselaw 7122 Ker

Citation : 2023 Latest Caselaw 7122 Ker
Judgement Date : 23 June, 2023

Kerala High Court
Abdul Salam vs Karunapuram Grama Panchayath on 23 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                        WP(C) NO. 23975 OF 2015
PETITIONER:

           ABDUL SALAM
           AGED 50 YEARS
           S/O.IBRAHIM, MARUTHANIYIL HOUSE, KALLAR PO,
           THANNIMOODU, IDUKKI DISTRICT, PIN 685552
           BY ADVS.
           SRI.BIJU MARTIN
           SRI.T.A.MEETHEENKUTTY
           SRI.D.M.NOWFAL
           SRI.M.M.SALIM


RESPONDENTS:

    1      KARUNAPURAM GRAMA PANCHAYATH
           REPRESENTED BY ITS SECRETARY, KOTTAR PO, IDUKKI
           DISTRICT, PIN 685552
    2      THE SECRETARY
           KARUNAPURAM GRAMA PANCHAYATH, KOTTAR PO, IDUKKI DT. PIN
           685552
           BY ADV SRI.LIJI.J.VADAKEDOM



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.23975 OF 2015

                                  2


                          ANU SIVARAMAN, J.

               =========================
                  W.P.(C) No.23975 of 2015
               =========================

                 Dated this the 23rd day of June, 2023

                            JUDGMENT

It is submitted by the learned counsel

appearing for the petitioner that the writ petition

has become infructuous.

The writ petition is, therefore, dismissed

as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/23/06 W.P.(C)No.23975 OF 2015

APPENDIX

PETITIONER'S EXHIBITS:

P1:TRUE COPY OF THE NOTIFICATION NO. A3-1985/11 EXHIBIT P1 ISSUED BY THE PANCHAYAT DATED 27.02.2012 EXHIBIT P2 P2:TRUE COPY OF THE RECEIPT DATED 12.03.2012 P3:TRUE COPY OF THE REPRESENTATION DATED EXHIBIT P3 02.05.2012 P4:TRUE COPY OF THE RECEIPT ISSUED BY THE EXHIBIT P4 RESPONDENT PANCHAYATH DATED 02.05.2012 P5:TRUE COPY OF THE NOTICE ISSUED BY THE EXHIBIT P5 PANCHAYAT DATED 27.09.2012 P6:TRUE COPY OF THE REPRESENTATION FILED BY THE EXHIBIT P6 PETITONER DATED 07.10.2012 P7:TRUE COPY OF THE JUDGMENT IN WPC.NO.24087/12 EXHIBIT P7 DATED 20.12.2012 P8:TRUE COPY OF THE ORDER NO.A4-5072/2014 DATED EXHIBIT P8 20.07.2015

SSK //TRUE COPY// PA TO JUDGE

 
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