Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ratheesan C vs G.C. Prasanth Kumar
2023 Latest Caselaw 7080 Ker

Citation : 2023 Latest Caselaw 7080 Ker
Judgement Date : 23 June, 2023

Kerala High Court
Ratheesan C vs G.C. Prasanth Kumar on 23 June, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
        FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                    CON.CASE(C) NO. 1520 OF 2020
   AGAINST THE ORDER IN WP(C) 6848/2020 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS 1 AND 4:

    1      RATHEESAN C.
           AGED 56 YEARS
           S/O. APPU, THARAMMAL HOUSE, CHEVAYUR, KOZHIKODE
    2      SWAPNA .K.P.
           AGED 41 YEARS
           D/O. VALSAN, MULLAMPARAMBATH, MERIKKUNNU P.O., KOZHIKODE
           BY ADVS.
           B.S.SWATHI KUMAR
           SMT.ANITHA RAVINDRAN
           SRI.HARISANKAR N UNNI


RESPONDENTS/RESPONDENTS 4 TO 7 AND 10 TO 14:

    1      G.C. PRASANTH KUMAR
           AGED 55 YEARS
           S/O. GOVINDANKUTTY NAIR, PRASANTHAM, NELLIKKODE HOUSING
           COLONY, CHEVEYUR POST, CALICUT-673 017
    2      PUSHPARAJ K.P.
           AGED 60 YEARS
           S/O. GOVINDAN.K.P., KRISHNA POYIL HOUSE, MEDICAL COLLEGE
           P.O., KOZHIKODE-673 008
    3      SADANANDAN.P.
           AGED 73 YEARS
           S/O.PADMANABHAN, KIRAN NIVAS, 33/2400,POLLAN CHALIL,
           MERIKKUNNU, KOZHIKODE-673 012
    4      MOHADAS.P., AGED 60 YEARS
           S/O APPUTTY, THOTTATHIL HOUSE, 28/245, NELLIKKODE P.O.,
           KOZHIKODE-673 016
    5      PREMEELA.M., AGED 53 YEARS
           D/O. DESAVAN NAIR, CHIRAKKAL, 33/1860, MERIKKUNNU P.O.,
           KOZHIKODE-673 012
    6      RAJI.T., AGED 58 YEARS
           D/O. IMBICHUNNI, THAROL HOUSE, MEDICAL COLLEGE P.O.,
           KOZHIKKODE-673 008
 Con. Case (C).No.1520 of 2020            2


       7        SWARNALATHA
                AGED 45 YEARS
                D/O.VELAYUDHAN NAIR, ELAVANA PARAMBA, KOTTOOLI P.O.,
                KOZHIKODE-673 016
       8        P.T.JANARDHANAN
                AGED 60 YEARS
                S/O. AYYAPPAN P.T., PULIYANGOTTU THAZHATH,
                CHEVARAMBALAM P.O., KOZHIKODE-673 017
       9        P.K.SUBHASH CHANDRAN
                AGED 52 YEARS
                S/O. CHAPPAN PANICKER, CHANDRAKANTHAM,
                PINNAKKARAMBATH, MEDICAL COLLEGE P.O.,
                KOZHIKODE-673 008
                ADV.R.SUDHISH

        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con. Case (C).No.1520 of 2020             3




                                  JUDGMENT

In this Contempt of Court Case, notice was ordered to the

respondents by speed post and the matter was posted after six weeks.

When the case was called up today, it is seen that the petitioners have not

taken any steps for completion of service of notice on the respondents, for

almost three years now. Under the circumstances, the Contempt of Court

Case is closed.

Sd/-

A. K. JAYASANKARAN NAMBIAR JUDGE

Sbna/

APPENDIX OF CON.CASE(C) 1520/2020

PETITIONER ANNEXURES ANNEXURE-A TRUE COPY OF THE ORDER IN WPC NO.6848/2020 DATED 6.3.2020 ANNEXURE-B TRUE COPY OF THE REPLY NO.P.1051/2020 (RTI-5) DATED 19.5.2020

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter