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Sheela Kumari.S vs The Pallichal Farmers Service ...
2023 Latest Caselaw 7046 Ker

Citation : 2023 Latest Caselaw 7046 Ker
Judgement Date : 22 June, 2023

Kerala High Court
Sheela Kumari.S vs The Pallichal Farmers Service ... on 22 June, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                        WP(C) NO. 16256 OF 2023
PETITIONER/S:

    1       SHEELA KUMARI.S, AGED 55 YEARS
            D/O SUSEELAMMA, GOWRI VILASAM, MOTTAMOODU, PALLICHAL,
            NARUVAMOODU P.0, THIRUVANANTHAPURAM. ., PIN - 695528
    2       SREEKUMARAN NAIR.V, AGED 50 YEARS
            RALI NIVAS, THIRUPURAM, NEYYATTINKARA P.O,
            THIRUVANANTHAPURAM., PIN - 695133
            BY ADVS.
            D.SAJEEV
            LIGEY ANTONY
            K.SREEKUMARAN NAIR


RESPONDENT/S:

    1       THE PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK
            LTD.T.677 ,PALLICHAL, VEDIVACHANCOIL P.O,
            THIRUVANANTHAPURAM. PIN - 695501
            REPRESENTED BY ITS MANAGING DIRECTOR MANAGER.,
    2       THE MANAGING DIRECTOR IN -CHARGE,
            PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK. LTD.T.677
            VEDIVACHANCOIL P.O, THIRUVANANTHAPURAM., PIN - 695501
            BY ADVS.
            C.S.MANU
            DILU JOSEPH(D-125)
            C.A.ANUPAMAN(A-503)
            T.B.SIVAPRASAD(K/17/2007)
            C.Y.VIJAY KUMAR(K/152/2014)
            MANJU E.R.(K/000401/2016)
            ANANDHU SATHEESH(K/613/2020)
            ALINT JOSEPH(K/505/2020)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16256 OF 2023               2



                                  JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioners would submit that

the loan account has been settled and nothing survives for

consideration in this writ petition. Accordingly, the writ petition

is closed.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 16256/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT DATED 30.12.2022 FILED BEFORE THE ASST. REGISTRAR (GENERAL), NEYYATTINKARA BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE SUMMONS DATED 27/04/2023 ISSUED TO THE 1ST PETITIONER Exhibit P3 TRUE COPY OF THE CERTIFICATE DATED 07/01/23 ISSUED FROM THE PRS HOSPITAL TO SRI. T.A MOHANACHANDRAN

 
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