George vs George
2023 Latest Caselaw 7040 Ker

RP No.746/2022                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                       THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Thursday, the 22nd day of June 2023 / 1st Ashadha, 1945
                         IA.NO.1/2022 IN RP NO.746 OF 2022
              Mat.Appeal 309/2013 OF HIGH COURT OF KERALA, ERNAKULAM
   PETITIONER/REVIEW PETITIONER/APPELLANT:

          GEORGE, AGED 60 YEARS, S/O.JOHN, MATTATHIL HOUSE, VATTIAMTHODU P.O.,
          VAYATHOOR VILLAGE, TALIPARAMBA TALUK, KANNUR DISTRICT, PIN-670633.

   RESPONDENT/RESPONDENT/RESPONDENT:

          GEORGE, AGED 23 YEARS, S/O. ANNAMMA, VANCHIPPARA HOUSE,
          MATTARA.P.O., VAYATHOOR VILLAGE, TALIPARAMBA TALUK, KANNUR DISTRICT
          -670703. (AT THE TIME OF FILING THE APPEAL RESPONDENT WAS MINOR AND
          HE WAS REPRESENTED BY HIS MOTHER ANNAMMA, NOW HE ATTAINED MAJORITY).


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an order to
   stay the operation and all further proceedings pursuant to the impugned
   Judgment dated 17/12/2021 in Mat.Appeal No.309/2013 of this Honourable
   Court, during the pendency of the above Review Petition.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.THOMSTINE K.AUGUSTINE, ALEX THOMAS and BIJU GEORGE, Advocates for
   the applicant, the court passed the following:


                                         ORDER

There shall be a stay as prayed for, for a period of one month.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

22-06-2023 /True Copy/ Assistant Registrar