Deepak Nathan vs Ministry Of Corporate Affairs ...
2023 Latest Caselaw 7015 Ker

WP(C) No.7443/2023                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
              Thursday, the 22nd day of June 2023 / 1st Ashadha, 1945
                     IA.NO.1/2023 IN WP(C) NO. 7443 OF 2023(E)
   PETITIONER:

          DEEPAK NATHAN, AGED 53 YEARS, S/O. RAVINDRA NATHAN, 127, NEMI NAGAR,
          OPP. MOHAN DAS ASHRAM, JAIPUR, VAISHALI NAGAR, RAJASTHAN PIN -
          302021

   RESPONDENTS:

      1. MINISTRY OF CORPORATE AFFAIRS REPRESENTED BY SECRETARY, B-1 WING,
         2ND FLOOR, PARYAVARAN BHAWAN, CGO COMPLEX, LODHI ROAD, NEW DELHI PIN
         - 110003
      2. OFFICIAL LIQUIDATOR, MINISTRY OF CORPORATE AFFAIRS, ATTACHED TO HIGH
         COURT OF KERALA COMPANY LAW BHAVAN, 3RD FLOOR, BMC ROAD, THRIKKAKARA
         P.O., ERNAKULAM PIN - 682021
      3. DISTRICT COLLECTOR JAIPUR, COLLECTORATE CAMPUS, 230, MADHO SINGH RD,
         BANI PARK, JAIPUR, RAJASTHAN PIN - 302006


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to allow the
   petitioner to correct the amount due to the second respondent as follows :
   "six lakh one hundred and forty seven rupees only (Rs.6,00,147/-)".


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgement
   dated 07.03.2023 and upon hearing the arguments of M/S. R.N.SANDEEP,
   KEERTHI VIJAYAN & RAHUL S.R Advocates for the petitioner in I.A./WP(C),
   CENTRAL GOVERNMENT COUNSEL for the respondent 1 in I.A/WP(C) SRI.K.MONI
   Advocate for the respondent 2 in I.A/WP(C), the court passed the
   following:

                                         ORDER

Not opposed.

Allowed.

'Rs.9,00,000/-' mentioned in the 6th line of the judgment dated 07.03.2023 in WP(C) No.7443/2023 is corrected as 'Rs.6,00,147/-'.

Sd/- P.V.KUNHIKRISHNAN, JUDGE

22-06-2023 /True Copy/ Assistant Registrar