Velappan vs The Excise Commissioner
2023 Latest Caselaw 7005 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
    THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                       WP(C) NO. 11596 OF 2023
PETITIONER:

          VELAPPAN.,
          AGED 83 YEARS
          S/O.ARUMUGHAN, AISWARYA NIVAS, SOORYAPARA,
          KOZHINMPARA VILLAGE, CHITTOOR TALUK, PALAKKAD
          DISTRICT, ATHIKKODE.P.O, PIN - 678554

          BY ADV V.SETHUNATH


RESPONDENTS:

    1     THE EXCISE COMMISSIONER,
          EXCISE HEADQUARTERS, BAKERY JCT. RD, UNIVERSITY OF
          KERALA SENATE HOUSE CAMPUS, NANDAVANAM, PALAYAM,
          THIRUVANANTHAPURAM, PIN - 695033

    2     THE DEPUTY EXCISE COMMISSIONER
          PALAKKAD.P.O., PIN - 678001

    3     CIRCLE INSPECTOR OF EXCISE
          CHITTOOR EXDCISE RANGE, PIN - 678101

    4     ASHLIN.P.S
          S/O.SHEEJAN, HOUSE NO.190, PATHIYANVEEDU,
          ELAVAMPADAM, KILAKKANCHERI, ALATHUR.P.O, PALAKKAD
          DISTRICT, PIN - 678684

          BY ADVS.      GOVERNMENT PLEADER SREEJITH V.S.
                        NIREESH MATHEW

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.11596/2023

                                       -:2:-




                       Dated this the 22nd day of June,2023

                              JUDGMENT

The writ petition is dismissed as not pressed, in

the light of the memo dated 23.05.2023.

Sd/-

C.S.DIAS,JUDGE

DST/22.06.23 //True copy//

P.A.To Judge