Shoma Amal vs The Joint Regional Transport ...
2023 Latest Caselaw 6997 Ker

                                              1
WP(C) No.23340 of 2019


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                         THE HONOURABLE MR.JUSTICE C.S.DIAS
      THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                              WP(C) NO. 23340 OF 2019
PETITIONER/S:

                SHOMA AMAL
                AGED 32 YEARS
                W/O.M.A.AMAL(LATE), AMAL'S PREETHI, KIZHAKKE NADA,
                KODUNGALLUR.P.O. ADDRESS FOR SERVICE-ANJALI MENON,
                ADVOCATE, KALOOR RESIDENCY, KALOOR, ERNAKULAM-17

                BY ADV ANJALI MENON


RESPONDENT/S:

                THE JOINT REGIONAL TRANSPORT OFFICER,
                SUB REGIONAL TRANSPORT OFFICE, KODUNGALLUR.P.O,
                THRISSUR, PIN-680964 ADDRESS FOR SERVICE OF NOTICE
                AND PROCESS TO THE RESPONDENTS ARE AS SHOWN ABOVE.

        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    22.06.2023,          THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                       2
WP(C) No.23340 of 2019




                                C.S DIAS,J.
                             ---------------------------
                        WP(C) No.23340 of 2019
                            -----------------------------
                    Dated this the 22nd day of June, 2023 .

                               JUDGMENT

The learned counsel appearing for the petitioner submits

that the writ petition may be dismissed as withdrawn. The

said submission is recorded. The writ petition is dismissed as

withdrawn.

SD/-

sks/22.6.2023 C.S.DIAS, JUDGE

WP(C) No.23340 of 2019

APPENDIX OF WP(C) 23340/2019

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF KL-47-G664

EXHIBIT P2 A TRUE COPY OF THE APPLICATION IN FORM 31 WITH COVERING LETTER DATED 27.6.2017

EXHIBIT P2 (a) A TRUE COPY OF THE RECEIPT ISSUED ON 27.6.2017 FOR FEE FOR TRANSFER OF OWNERSHIP

EXHIBIT P3 A TRUE COPY OF THE JUDGMENT IN WP(C)22475/2017

EXHIBIT P4 A TRUE COPY OF THE SHOW CAUSE NOTICE DATED 23.8.2017 BY THE JOINT RTO

EXHIBIT P5 A TRUE COPY OF THE APPLICATION DATED 22.2.2019 FOR EFFECTING REGISTRATION IN THE NAME OF PETITIONER