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Jose Paul Sonny vs Dr. Smt. Renu Raj I.A.S
2023 Latest Caselaw 6960 Ker

Citation : 2023 Latest Caselaw 6960 Ker
Judgement Date : 22 June, 2023

Kerala High Court
Jose Paul Sonny vs Dr. Smt. Renu Raj I.A.S on 22 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                      CON.CASE(C) NO. 252 OF 2023
 AGAINST THE ORDER/JUDGMENT IN WP(C) 19227/2022 OF HIGH COURT OF
                                KERALA
PETITIONER:

            JOSE PAUL SONNY
            AGED 67 YEARS
            S/O.LATE DR.V.J. PAUL, CASCIA, IYYATTIL LANE,
            ERNAKULAM, KOCHI, PIN - 682011
            BY ADV I.DINESH MENON
RESPONDENTS:

    1       DR. SMT. RENU RAJ I.A.S
            (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
            DISTRICT COLLECTOR, COLLECTORATE P.O., ERNAKULAM,
            KOCHI, PIN - 682030
    2       ADHEELA ABDULLA
            (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
            REVENUE DIVISIONAL OFFICER, FORT KOCHI,
            REVENUE DIVISIONAL OFFICE, FORT KOCHI,
            ERNAKULAM DISTRICT, PIN - 682001
    3       A.M. ABDUL SALAM
            (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
            TAHSIDAR, FORT KOCHI, OFFICE OF THE TAHSILDAR,
            FORT KOCHI, PIN - 682001
    4       PRADEEP SEN C.R.
            (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
            VILLAGE OFFICER, PALLURUTHY, OFFICE OF THE VILLAGE
            OFFICER, PALLURUTHY, ERNAKULAM, KOCHI, PIN - 682006
    5       SAJI K.O.
            (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
            THE VILLAGE OFFICER, RAMESWARAM, OFFICE OF THE VILLAGE
            OFFICER, RAMESWARAM, ERNAKULAM, KOCHI, PIN - 682001
    6       MATHEW P.X.
            (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
            SANGEETHAM APARTMENTS, ADJACENT TO COCHIN SHIPYARDS,
            ATLANTIS, ERNAKULAM, KOCHI, PIN - 682015
    7       JOHN JOSEPH
            (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
            C/O UNITED LOGISTICS, NEAR DLB QUARTERS, MUNDANVELI,
            ERNAKULAM, KOCHI, PIN - 682006
 CON.CASE(C) NO. 252 OF 2023

                                       2

     8       BABU ABDUL KHADEER
             (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
             THE SECRETARY, CORPORATION OF KOCHI, MUNICIPAL OFFICE,
             ERNAKULAM, KOCHI, PIN - 682011
     9       K.J. LAWRENCE
             (AGE NOT KNOWN)
             S/O VARUTHUKUTTY, GEO GROUP, PALLICKAL ROAD,
             KOCHI, PIN - 682006
     10      C.J. JOHN
             (FATHER'S NAME AND AGE IS NOT KNOWN TO THE PETITIONER)
             PROPRIETOR, ROSE GARDEN, CHAMPAKKATT HOUSE,
             ADJACENT ST. ALOSHY'S SCHOOL, SNEHAM LANE,
             PALLUTHURUTHY, PIN - 682006
             SRI.JANARDHANA SHENOY
             SMT.DEEPA NARAYANAN-SR.GP
     THIS    CONTEMPT   OF    COURT   CASE   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 22.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 252 OF 2023

                                    3




                              JUDGMENT

Dated this the 22nd day of June, 2023

It is submitted by the learned counsel appearing on either side

that the directions have been complied with. A memo has also been

placed on record by the learned Government Pleader producing the

sketch of the survey.

In the above view of the matter, this contempt of court case is

closed.

Sd/-

ANU SIVARAMAN JUDGE NP CON.CASE(C) NO. 252 OF 2023

APPENDIX OF CON.CASE(C) 252/2023

PETITIONER'S ANNEXURES Annexure A1 A TRUE COPY OF THE INTERIM ORDER IN WP[C] NO.19227/2022 DATED 16.06.2022. Annexure A2 THE CERTIFIED COPY OF THE JUDGMENT IN WP[C] NO.19227/2022 DATED 27.10.2022 RESPONDENTS' ANNEXURES: NIL

 
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