Raheema. C.A vs Vishnu Raj
2023 Latest Caselaw 6829 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                  CON.CASE(C) NO.305 OF 2023
     JUDGMENT IN WP(C) 12799/2022 OF HIGH COURT OF KERALA
                         DATED 6.4.2022
                       -----------------
PETITIONER/PETITIONER IN WPC :-

          RAHEEMA.C.A, AGED 61 YEARS
          W/O.K.S.IBRAHIM, "ARAFA", KOOMBAYIL,
          CHANDIROOR.P.O, ALAPPUZHA DISTRICT, PIN - 688 537.

          BY ADVS.
          C.M.EBRAHIM
          JOBI.A.THAMPI
          SHOUKATH HUSAIN



RESPONDENT/1ST RESPONDENT IN WPC :-

          VISHNU RAJ. I.A.S.
          (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
          REVENUE DIVISIONAL OFFICER,
          FORT KOCHI, ERNAKULAM, PIN - 682 001.

          BY ADVS.
          SRI.APPU.P.S, GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.305 OF 2023

                                 -: 2 :-


                              JUDGMENT

Dated this the 20th day of June, 2023

It is submitted by the learned counsel appearing on either

side that the directions have been complied with. The Contempt

of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/24.6.2023 CON.CASE(C) NO.305 OF 2023

APPENDIX OF CON.CASE(C) 305/2023

PETITIONER ANNEXURES

Annexure1 CERTIFIED COPY OF THE JUDGMENT DATED 6-4-2022 IN W.P.C.NO.12799/2022

Annexure2 COPY OF POSTAL RECEIPT DATED 21-4-2022

Annexure3 COPY OF TRACK CONSIGNMENT CERTIFICATE

Annexure4 COPY OF LAWYER NOTICE DATED 19-8-2022

Annexure5 COPY OF POSTAL ACKNOWLEDGMENT DATED 22-8-2022