Joby K G vs Hail Mary
2023 Latest Caselaw 6816 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                        TR.P(C) NO. 370 OF 2023
 AGAINST THE ORDER/JUDGMENTOP 1352/2020 OF FAMILY COURT,THRISSUR
PETITIONER/S:

          JOBY K G
          AGED 38 YEARS
          S/O KAIPANGAL GEORGE, KAIPANGAL HOUSE, MULAYAM POST,
          MATHAYICHIRA, THRISSUR, PIN - 680751
          BY ADVS.
          V.HARISH
          RAJAN VISHNURAJ


RESPONDENT/S:

          HAIL MARY
          AGED 28 YEARS
          D/O JOSE, MAROKKI PANCHAN THOMAKKUTTY, MAROKKY HOUSE,
          IRINGAPPURAM POST, PUTHENPALLI, CHAVAKKAD TALUK,
          THRISSUR, PIN - 680103
     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 20.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 370 OF 2023

                                    2


                          JUDGMENT

OP(C) not pressed into service submitted by the

learned counsel for the petitioner. Hence OP(C) will

stand dismissed without prejudice to the right of

parties to file a fresh one.

Sd/-

P. SOMARAJAN

JUDGE SM TR.P(C) NO. 370 OF 2023

APPENDIX OF TR.P(C) 370/2023

PETITIONER ANNEXURES Annexure A1 A TRUE PHOTOCOPY OF THE PETITION, OP.NO.1209 OF 2020 FILED BEFORE THE FAMILY COURT, THRISSUR Annexure A2 A TRUE PHOTOCOPY OF THE PETITION, OP.NO.1352 OF 2020 FILED BEFORE THE FAMILY COURT, THRISSUR