Dr. Suguna Devi vs Kamala
2023 Latest Caselaw 6815 Ker

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                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                     THE HONOURABLE MR. JUSTICE P.SOMARAJAN
             Tuesday, the 20th day of June 2023 / 30th Jyaishta, 1945

                         RP NO. 611 OF 2023(FILING NO.)

              AGAINST JUDGMENT DATED 28.02.2023 IN R.F.A No.49/2023

  REVIEW PETITIONER/APPELLANT/1ST DEFENDANT:

        DR. SUGUNA DEVI, AGED 68 YEARS, D/O.LATE E.S.VELAYUDHAN,
        "SOUPARNIKA", GANDHINAGAR .P.O, KOTTAYAM, PIN - 686008

      BY ADVS.ARYA RAGHUNATH, BABU KARUKAPADATH, M.A.VAHEEDA BABU, P.U.VINOD
      KUMAR,VAISAKHI V.,T.M.MUHAMMED MUSTHAQ,AJWIN P LALSON,P.LAKSHMI.

  RESPONDENTS/RESPONDENTS/ PLAINTIFF & DEFENDANTS 2&3:


     1. KAMALA, AGED 70 YEARS, W/O. PUTHUPPULLY SIVARAMAN, THRISSUR TALUK,
        PADIAYM VILLAGE, PIN - 680 613
     2. DIRECTOR, DIRECTOR OF MEDICAL EDUCATION, NEAR GOVERNMENT MEDICAL
        COLLEGE HOSPITAL, THIRUVANANTHAPURAM, PIN - 695011
     3. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR, AYYANTHOLE,
        THRISSUR, PIN - 680003

       This Unnumbered Review petition (Filing No: 611/2023) having come up
  for orders on 20.06.2023, the court on the same day passed the following:
                                     ORDER

No representation for the petitioner.

Hence RP will stand dismissed for non-prosecution.

Sd/- P.SOMARAJAN JUDGE

20-06-2023 /True Copy/ Assistant Registrar