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Surya A.B vs State Of Kerala
2023 Latest Caselaw 6734 Ker

Citation : 2023 Latest Caselaw 6734 Ker
Judgement Date : 20 June, 2023

Kerala High Court
Surya A.B vs State Of Kerala on 20 June, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                     &
                 THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
          Tuesday, the 20th day of June 2023 / 30th Jyaishta, 1945
                             WA NO. 455 OF 2023
  AGAINST THE JUDGMENT DATED 22/02/2023 IN WP(C) 6146/2023 OF THIS COURT.
APPELLANT/PETITIONER:

     SURYA A.B, AGED 34 YEARS, D/O BHASY A.T, ALLAPARAMBIL HOUSE,
     ARATTUVAZHI, NJARAKKAL.P.O., ERNAKULAM, PIN - 682505.

 BY ADVOCATES M/S.P.N.SANTHOSH & K.P.GEETHA MANI

RESPONDENTS/RESPONDENTS:

  1. THE STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY,
     DEPARTMENT OF FISHERIES AND PORTS, GOVERNMENT SECRETARIAT,
     TRIVANDRUM, PIN - 695001
  2. THE DIRECTOR OF FISHERIES, DIRECTORATE OF FISHERIES, VIKASBHAVAN,
     THIRUVANANTHAPURAM , PIN - 695033
  3. KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY,
     THULASI HILLS, PATTOM PALACE P.O., THIRUVANANTHAPURAM, PIN -
     695004, KERALA STATE.
  4. THE THAHSILDAR, KOCHI TALUK OFFICE, FORT KOCHI , PIN - 682001
  5. THE KERALA STATE CO-OPERATIVE FEDERATION FOR FISHERIES DEVELOPMENT
     LIMITED(MATSYAFED), REPRESENTED BY ITS THE MANAGING DIRECTOR,
     KAMALESWARAM, MANACAUD P.O, THIRUVANANTHAPURAM , PIN - 695009
  6. THE COMMISSIONER, KERALA FISHERMEN'S WELFARE FUND BOARD, HEAD
     OFFICE, AYYAPPA NAGAR, POOKUNNAM. P.O, THRISSUR DISTRICT, , PIN -
     680002
  7. THE FISHERIES OFFICER, KERALA FISHERMEN'S WELFARE FUND BOARD,
     NARAKKAL, ERNAKULAM DISTRICT , PIN - 682505

BY GOVERNMENT PLEADER, FOR R1, R2, R4

BY ADVOCATE SRI. P.C.SASIDHARAN FOR R3

BY ADVOCATES M/S.BINDUMOL JOSEPH, BEENA JOSEPH, JOE J URUVATH, ALEX
K.JOHN & SABIR N.S., FOR R6


BY ADVOCATES M/S. JOE J URUVATH, ALEX K.JOHN & SABIR N.S., FOR R7

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to issue a direction to the 3rd respondent to permit the petitioners to
participate in the interview conducting for the post of Project Officer
under 30% quota set apart for Fishermen/Dependent of Fishermen Community
notified vide category No. 221/2020 pending final disposal of the Writ
Appeal.
      This Writ Appeal again coming on for orders on 20/06/2023 upon
perusing the appeal memorandum and this Court's order dated
23/02/2023, the court on the same day passed the following:
         ALEXANDER THOMAS & C. JAYACHANDRAN, JJ.
  =================================================
                   W. A. No. 455 of 2023
  (arising out of the impugned judgment dated 22.2.2023 in WP(C) No. 6146/2023)
  =================================================
              Dated this the 20th day of June, 2023

                                   ORDER

Smt.K.P.Geetha Mani, learned counsel appearing for the appellants,

seeks short time to file an affidavit stating certain crucial factual aspects.

Time granted. List on 21.7.2023.

H/O.

Sd/-

ALEXANDER THOMAS, JUDGE

Sd/-

C. JAYACHANDRAN, JUDGE MMG

 
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