Raj Mohan vs Jagadish S. Bhat
2023 Latest Caselaw 6594 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                        CRL.A NO. 621 OF 2021
AGAINST THE ORDER/JUDGMENT IN CRA 140/2019 OF ADDITIONAL DISTRICT
  COURT & SESSIONS COURT - VII, ERNAKULAM / III ADDITIONAL MACT,
                                ERNAKULAM
              Crl.L.P. 161/2021 OF HIGH COURT OF KERALA
APPELLANT/S/COMPLAINANT:

            RAJ MOHAN
            AGED 61 YEARS,
            S/O K. ANATHA PAI, AGED 61 YEARS,
            CC VIII/694, MATTANCHERRY, KOCHI 682 002.
            BY ADVS.
            G.KRISHNAKUMAR
            AYYAPPADAS V


RESPONDENT/S/ACCUSED & STATE:

    1       JAGADISH S. BHAT,
            AGED 55 YEARS, S/O. LATE N.S. BHAT,
            RESIDING AT ENRA 220, SURANATTU PARAMBU NEAR
            VAYANASALA, ELAMAKKARA, P.O. KOCHI- 682 006, GANDHI
            NAGAR, GANESH NAGAR, METTUPALAYAM ROAD, COIMBATORE,
            TAMIL NADU AND ALSO AT CC VII/322B, SAI KRIPA, 120, G
            PAI ROAD, SOUTH CHERLAI, MATTANCHERY, KOCHI 682 002.
    2       STATE OF KERALA ,
            REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
            ERNAKULAM 682031.
            BY ADVS.
            Premachandra Prabhu S.B.
            K.B.RAJESH(R-528)
            PUBLIC PROSECUTOR, SRI M.C.ASHI


     THIS   CRIMINAL   APPEAL   HAVING      COME   UP   FOR   ADMISSION   ON
13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CRL.A NO. 621 OF 2021
                             2

                    JUDGMENT

Dated this the 13th day of June, 2023

It is informed that the dispute has been settled and

the appellant is not interested in prosecuting the appeal.

The Crl.Appeal is accordingly dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE

RK