Madhavi vs Bhaskaran
2023 Latest Caselaw 6562 Ker

OP(C) NO. 1238 OF 2021

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE P.SOMARAJAN
          TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                           OP(C) NO. 1238 OF 2021
  AGAINST THE ORDER DATED 14.07.2021 IN IA.NO.1/2021 IN AS 75/2014 OF
                           SUB COURT, OTTAPPALAM
 AGAINST THE ORDER/JUDGMENT IN OS 77/2012 OF MUNSIFF COURT, OTTAPPALAM
PETITIONER/PETITIONER:

              MADHAVI, W/O.RAGHAVAN, CHATHANKULACKAL, MAYANNUR,
              THALAPPILLY TALUK, THRISSUR DISTRICT.
              BY ADVS.
              P.JAYARAM
              SARATH CHANDRAN K.B.
              GIGI PAPPACHAN


RESPONDENTS/RESPONDENTS & SUPPL.PETITIONERS 3 TO 8:

      1       BHASKARAN,
              S/O.LATE KESAVAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
              P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
      2       CHANDRAN,
              S/O.LATE KESAVAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
              P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
      3       SUNDARAN,
              S/O.LATE KESAVAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
              P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
      4       VASU,
              S/O.LATE KESAVAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
              P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
      5       SREEDHARAN,
              S/O.LATE KESAVAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
              P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
      6       PANKAJAM,
              D/O.LATE KESAVAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
              P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
      7       SIVARAMAN,
              S/O.LATE KESAVAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
              P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
      8       KOMALAM,
              D/O.LATE KESAVAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
              P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
      9       CHANDRASEKHARAN,
              S/O.LATE KRISHNAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
 OP(C) NO. 1238 OF 2021

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             P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
     10      RAGHAVAN,
             S/O.LATE KRISHNAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
             P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
     11      UMADEVI,
             D/O.LATE KRISHNAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
             P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
     12      USHALAKSHMI,
             D/O.LATE KRISHNAN, VAZHAYIL HOUSE, THRIKKANGODU, MANISSERI
             P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 521.
     13      KRISHNANKUTTY,
             S/O.LATE KALYANI, KAYANATTIL HOUSE, P.O KATTUKULAM,
             OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 514.
     14      APPUKUTTAN,
             S/O.LATE KALYANI, KAYANATTIL HOUSE, P.O KATTUKULAM,
             OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 514.
     15      SAROJINI,
             D/O.LATE KALYANI, KAYANATTIL HOUSE, P.O KATTUKULAM,
             OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 514.
     16      PRABHAKARAN,
             S/O.LATE KALYANI, KAYANATTIL HOUSE, P.O KATTUKULAM,
             OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 514.
     17      RADHALAKSHMI
             D/O.LATE KALYANI, KAYANATTIL HOUSE, P.O KATTUKULAM,
             OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 514.
     18      SHYLAJA
             D/O.LATE KALYANI, KAYANATTIL HOUSE, P.O KATTUKULAM,
             OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 514.
             BY ADV R.SREEHARI


      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 13.06.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1238 OF 2021

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                            JUDGMENT

It is fairly submitted by the learned counsel for the

petitioner that the matter has become infructuous.

Hence, the O.P.(C) is dismissed as infructuous.

Sd/-

P.SOMARAJAN JUDGE msp OP(C) NO. 1238 OF 2021

APPENDIX OF OP(C) 1238/2021

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAIN IN OS NO.77/2012 ON THE FILES OF MUNISFF COURT, OTTAPALAM. Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE 1ST DEFENDANT N OS NO.77/2012 ON THE FILES OF MUNISFF COURT, OTTAPALAM.

Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 27/5/2014 N IN OS NO.77/2012 ON THE FILES OF MUNISFF COURT, OTTAPALAM.

Exhibit P4 TRUE COPY OF THE MEMORANDUM OF APPEAL IN AS 75/2014 ON TH FILES OF THE SUB COURT, OTTAPLAM. Exhibit P5 TRUE COPY OF THE AFFIDAVIT AND APPLICATION IN IA NO.1/2021 IN AS 75/2014 ON THE FILES OF THE SUB COURT, OTTAPALAM.

Exhibit P6 TRUE COPY OF THE COUNTER STATEMENT FILES BY THE 1ST RESPONDENT IN IA NO.1/2021 IN AS 75/2014 ON THE FILES OF THE SUB COURT, OTTAPALAM. Exhibit P7 TRUE COPY OF THE ORDER DATED 14/7/2021 IN IA NO.1/2021 IN AS 75/2014 ON THE FILES OF THE SUB COURT, OTTAPALAM.

Exhibit P8 TRUE COPY OF THE ORDER DATED 27/09/2018 IN AA 38/2014 ON THE FILES OF THE COURT OF APPELLATE AUTHROITY (LR), THRISSUR.