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Chengottur Munerul Islam ... vs Abdul Salam
2023 Latest Caselaw 6536 Ker

Citation : 2023 Latest Caselaw 6536 Ker
Judgement Date : 13 June, 2023

Kerala High Court
Chengottur Munerul Islam ... vs Abdul Salam on 13 June, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                &
          THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
  TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                   OP (WAKF) NO. 19 OF 2023
PETITIONER/S:

    1     CHENGOTTUR MUNERUL ISLAM SANGHAM, REPRESENTED BY
          ITS PRESIDENT FAZALUL RAHMAN,
          AGED 54 YEARS
          S/O MUHAMMED HAJI, KADAYIKKAL HOUSE, CHENGOTTUR
          AMSOM DESOM, TIRUR TALUK, MALAPPURAM DISTRICT,
          PIN - 676503
    2     FAZALUL RAHMAN
          AGED 54 YEARS
          S/O MUHAMMED HAJI, PRESIDENT, CHENGOTTUR MUNEERUL
          ISLAM SANGHAM, KADAYIKKAL HOUSE, CHENGOTTUR AMSOM
          DESOM, TIRUR TALUK, MALAPPURAM, PIN - 676503
    3     KUNHALI
          AGED 71 YEARS
          S/O AYAMU, SECRETARY, CHENGOTTUR MUNEERUL ISLAM
          SANGHAM, PULLIYIL HOUSE, CHENGOTTUR AMSOM DESOM,
          TIRUR TALUK, MALAPPURAM DISTRICT, PIN - 676503
          BY ADV R.RAMADAS


RESPONDENT/S:

    1     ABDUL SALAM
          AGED 52 YEARS
          S/O MOIDEENKUTTY, NADUVIL PARAMBIL HOUSE,
          CHENGOTTUR PO, CHENGOTTUR AMSOM DESOM, TITUR
          TALUK, MALAPPURAM DISTRICT, PIN - 676503
    2     NOUFAL
 O.P(Wakf) No.19/2023                 2



            AGED 33 YEARS
            S/O ABOOBACKER, KULIRATHODI HOUSE, CHENGOTTUR PO,
            CHENGOTTUR AMSOM DESOM, TIRUR TALUK, MALAPPURAM
            DISTRICT, PIN - 676503
     3      KAMARUDHEEN
            AGED 39 YEARS
            S/O IBRAHIM MUSALIYAR, KOLAMBIL HOUSE, PONNARAM
            PALLIYALIL, PANG KURUVA, MALAPPURAM, PIN - 679338
     4      SAINUL ABIDHEEN
            AGED 32 YEARS
            S/O HANEEFA PULLIYIL, PULLIYIL HOUSE, PONNARAM
            PALLIYALIL, PANG KURUVA, MALAPPURAM, PIN - 679338
     5      MUHAMMED BASHEER
            AGED 32 YEARS
            S/O ALAVI, VARIKKODAN HOUSE, CHENGOTTUR AMSOM
            DESOM, TIRUR TALUK, PONMALA, MALAPPURAM, PIN -
            676503
     6      SAHAL
            AGED 33 YEARS
            S/O HAMSA, KADAYIKKAL HOUSE, CHENGOTTUR AMSOM
            DESOM, TIRUR TALUK, PONMALA, MALAPPURAM DISTRICT,
            PIN - 676503
     7      ASKAR ALI
            AGED 35 YEARS
            S/O ABDULLA, KATTIKULANGARA HOUSE, CHENGOTTUR
            AMSOM DESOM, TIRUR TALUK, PONMALA, MALAPPURAM,
            PIN - 676503
     8      SHOUKKATH ALI
            AGED 37 YEARS
            S/O MUHAMMED, MUNDIYAN, CHENGOTTUR AMSOM DESOM,
            CHENGOTTUR PO, TIRUR TALUK, MALAPPURAM, PIN -
            676503
 O.P(Wakf) No.19/2023                           3



     9       MUHAMMED ASHRAF
             AGED 55 YEARS
             S/O ABU HAJI, KATTILULANGARA HOUSE, CHENGOTTUR
             AMSOM DESOM, CHENGOTTU PO, TIRUR TALUK,
             MALAPPURAM, PIN - 676503
    10       KERALA STATE WAKF BOARD
             REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, VIP
             ROAD, KALOOR, KOCHI, PIN - 682017

      THIS    OP   (WAKF)      HAVING   COME       UP    FOR    ADMISSION   ON
13.06.2023,     THE    COURT    ON   THE   SAME         DAY    DELIVERED    THE
FOLLOWING:
 O.P(Wakf) No.19/2023                     4




          A. MUHAMED MUSTAQUE & SOPHY THOMAS, JJ
       -------------------------------------------
                  O.P(FC) No. 19 of 2023
          --------------------------------------
             Dated this the 13th of June 2023


                             J U D G M E N T

A. Muhamed Mustaque, J

The petitioners in this original petition are

the respondents 1 t 3 in O.P No.451 of 2022 on the

files of the Wakf Board, Ernakulam. They raised a

a plea of non maintainability of the complaint

pending in the matter. The petitioners approached

this Court with a limited request that the Wakf

Board before proceeding further shall consider the

maintainability issue.

Having considered the facts and circumstances

of this case, there shall be a direction to the

Wakf Board to consider and dispose of the

maintainability application before proceeding

further, after hearing both sides. The petitioners

shall serve a copy of this judgment to the party

respondents appearing before the Board.

Original petition is disposed of.

Sd/= A. MUHAMED MUSTAQUE, Judge

Sd/-

SOPHY THOMAS, Judge

jma

APPENDIX OF OP (WAKF) 19/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PETITION O.P.

NO.451/2022 DATED 22.10.2022 FILED BY THE RESPONDENTS 1 TO 7 HEREIN BEFORE THE WAKF BOARD Exhibit P2 TRUE COPY OF THE COUNTER STATEMENT DATED 06.06.2023 FILED BY THE PETITIONERS HEREIN WHO ARE RESPONDENTS 1 TO 3 IN O.P. NO.451/2022 BEFORE WAKF BOARD Exhibit P3 TRUE COPY OF THE I.A. NO.162/2023 IN O.P. NO.451/2022 DATED 06.06.2023 FILED BY THE PETITIONERS HEREIN BEFORE THE WAKF BOARD

 
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