Radhakrishnan Nair vs Shali Prabha
2023 Latest Caselaw 6344 Ker

RFA No.364/2022                                 1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                         THE HONOURABLE MR. JUSTICE SATHISH NINAN
                  Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                            IA.NO.1/2022 IN RFA NO. 364 OF 2022

                      OS 90/2020 OF PRINCIPAL SUB COURT , KOZHIKODE

   PETITIONER/APPELLANT/PLAINTIFF:

          RADHAKRISHNAN NAIR, AGED 81 YEARS, S/O LATE KARUNAKARAN NAIR,
          SPARROW NEST, HOUSE NO.23/1135B. PALAT NAGAR, THIRUVANOOR NADA,
          THIRUVANOOR POST, CALICUT.673029.

   RESPONDENTS/RESPONDENTS/DEFENDANTS:

      1. SHALI PRABHA, AGED 41, W/O LATE DINESH P., SPARROW NEST, H.
         NO.23/1135 B. PALAT NAGAR, THIRUVANOOR NADA, THIRUVANOOR POST,
         CALICUT.673029.

    AND OTHERS

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the decree and judgment in O.S No.90/2020 dated
   30/9/2022 on the file of Principal Sub Judge, Kozhikode pending disposal
   of the above Regular First Appeal.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 10/04/2023 and upon hearing the arguments of
   SRI.P.V.JAYACHANDRAN, SRI.VENUGOPALAN MENON, Advocates for the petitioner
   and of SRI.NIRMAL S. ,SMT.VEENA HARI, Advocates for R1, the court passed
   the following:

                                           ORDER

Interim order extended until further orders.

Sd/- SATHISH NINAN, JUDGE

12-06-2023 /True Copy/ Assistant Registrar