Plazido Paul vs The Authorised Officer
2023 Latest Caselaw 6339 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE C.S.DIAS
         MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                             WP(C) NO. 18473 OF 2023
PETITIONER:

     1        PLAZIDO PAUL,
              AGED 38 YEARS
              PARTNER, CHITTALIPILLY BANKERS JANASAKTHI ROAD,
              CHITTATTUKARA THRISSUR - 680511
              BY ADV PRADEESH CHACKO

RESPONDENTS:

     1        THE AUTHORISED OFFICER,
              CATHOLIC SYRIAN BANK, ZONAL OFFICE THRISSUR.- 680020
     2        THE MANAGER,
              CATHOLIC SYRIAN BANK, CHITTATTUKARA, THRISSUR- 680511
              SRI P .PAULOCHAN ANTONY

     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
12.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.18473 of 2023
                                   2




                             C.S.DIAS, J.
                -------------------------
                       W.P.(C.) No.18473 of 2023
                -------------------------
            Dated this the 12th day of June, 2023

                             JUDGMENT

The learned counsel appearing for the

petitioner seeks leave to withdraw this writ

petition. Leave sought for is granted.

The writ petition is dismissed as withdrawn.

Sd/-

C. S. DIAS JUDGE SKP/12-06 WPC No.18473 of 2023

APPENDIX OF WP(C) 18473/2023

PETITIONER'S EXHIBITS: EXHIBIT1 POSSESSION NOTICE DATED 11.10.2022 EXHIBIT2 NOTICE FROM ADVOCATE COMMISSIONER DATED 16.5.2023 RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A.TO JUDGE