Gopakumar vs The Authorized Officer
2023 Latest Caselaw 6327 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
      MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                         WP(C) NO. 9570 OF 2023
PETITIONER/S:

          GOPAKUMAR,
          AGED 53 YEARS
          KOCHUKATTIL,KAMALA BHAVAN, GRAMAM , ENNAKKAD ALAPPUZHA,
          PIN - 689624

          BY ADV M.R.SASITH



RESPONDENT/S:

          THE AUTHORIZED OFFICER,
          KERALA STATE CO-OPERATIVE BANK LTD., P B NO. 104, OPP.
          MUNICIPAL TOWN HALL, ALAPPUZHA BRANCH,
          KOZHIKODE, PIN - 688001

          BY ADV THOMAS ABRAHAM




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9570 OF 2023
                                 2




               Dated this the 12th day of June, 2023

                          JUDGMENT

The learned counsel appearing for the petitioner

seeks leave to withdraw the writ petition.

Leave sought for is granted and the writ petition is

dismissed as withdrawn.

Sd/-

C.S.DIAS, JUDGE

rmm12/6/2023