Shameer Babu K And Another vs Mahatma Gandhi University And ...
2023 Latest Caselaw 6318 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                       WP(C) NO. 19725 OF 2011


PETITIONERS:

    1       SHAMEER BABU K, SHAHIDA MANZIL,
            V.M.ROAD, MANNARKKAD.P.O.,
            PALAKKAD-678582.

    2       MIDHUN.N.M., KANDAMPULLY HOUSE
            CALICUT ROAD, KUNNAMKULAM.P.O.,
            THRISSUR-680503.

            BY ADVS.
            SRI.ELVIN PETER P.J.
            SMT.POOJA SURENDRAN


RESPONDENTS:

    1       MAHATMA GANDHI UNIVERSITY, REPRESENTED BY
            ITS REGISTRAR, ATHIRAMPUZHA,, KOTTAYAM 686 006

    2       THE VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY,
            KOTTAYAM 686 006

    3       THE SCHOOL OF MEDICAL EDUCATION
            REPRESENTED BY ITS DIRECTOR,, MAHATMA GANDHI
            UNIVERSITY, ATHIRAMPUZHA,, KOTTAYAM 686 006

    4       SMT. LINDA ELIZABETH CHERIAN, LECTURER & HOD
            OF MLT, SCHOOL, OF MEDICAL, EDUCATION,
            REGIONAL CENTRE, T.D.ROAD, ERNAKULAM 682 035

    5       SMT. ANU GEORGE, TUTOR IN MLT, SCHOOL OF MEDICAL
            EDUCATION,GANDHI NAGAR,KOTTAYAM 686 006

    6       BIJU.K., TUTOR IN MLT, SCHOOL OF MEDICAL EDUCATION,
            REGIONAL CENTRE, PUTHUPPALLY, KOTTAYAM 686 006

    7       SMT. DEEPTHI.S. NAIR, FACULTY, BHARAT INSTITUTE OF
            PARA MEDICAL, SCIENCE, PALA, KOTTAYAM 686 006
 WPC 19725/11
                                       2

     8     MAYA.K. MATHEW, LECTURER, DEPARTMENT OF MLT,,
           SCHOOL OF MEDICAL EDUCATION, REGIONAL CENTRE,
           ANGAMALI, ERNAKULAM.

     9     SURESH KUMAR.K.S., LECTURER IN MLT
           SCHOOL OF MEDICAL EDUCATION, REGIONAL CENTRE,
           PUTHUPPALLY, KOTTYAM.

     10    SAKEENA.T.I., PRINCIPAL, DEPARTMENT OF MLT,
           K.V.M INSTITUTE OF PARA MEDICAL SCIENCES,
           CHERTHALA, ALAPPUZHA.

     11    SWEETHA MARY MAMMEN, TUTOR IN MLT, SCHOOL OF
           MEDICAL EDUCATION, REGIONAL CENTRE,
           PUTHUPPALLY, KOTTAYAM.

     12    ARUN.P.SHANKAR ELIXER DIAGNOSTICS
           (LABORATORIES),PATTURAIKKAL, THRISSUR.

     13    PRINCIE THOMAS, HOD, DEPARTMENT OF MLT
           S.G.C.S.S. PARUMALA, PATHANAMTHITTA.

           BY ADVS.
           SRI.VARUGHESE M.EASO - SC
           SRI.G.ARUN GOPAN
           SRI.ASOK M. CHERIAN, SC
           SRI.MARTIN G.THOTTAN
           SMT.K.N.RAJANI
           SRI. T.A. SHAJI, SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   12.06.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WPC 19725/11
                                    3




                          JUDGMENT

It is submitted by the learned counsel for the petitioners

that this Writ Petition has become infructuous by efflux of time

and that he is not pressing the same.

This Writ Petition is, therefore, closed as having become

infructuous.

Sd/-

RR                                      DEVAN RAMACHANDRAN
                                             JUDGE