Kerala High Court
Basheer T.P vs The State Of Kerala on 12 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
CRL.MC NO. 3879 OF 2014
AGAINST THE ORDER/JUDGMENT CC 440/2014 OF JUDICIAL MAGISTRATE
OF FIRST CLASS -II,HOSDRUG
PETITIONERS/ACCUSED NOS. 1 TO 16
1 BASHEER T.P
AGED 28 YEARS
S/O.M.K.AHAMMED, RESIDING AT KOTTAPPURAM, NEAR
SCHOOL, NILESHWARAM VILLAGE, HOSDURG TALUK,
KASARAGOD DISTRICT.
2 SHAMSHUDEEN.A.
AGED 40 YEARS
S/O.ABDUL RAHIMAN, RESIDING AT NEAR
G.V.H.S.,KOTTAPPURAM, NILESHWARAM VILLAGE,
HOSDURG TALUK,KASARAGOD DISTRICT.
3 SHIHAB T
AGED 22 YEARS
S/O.MUHAMMED, RESIDING AT ANCHAL,
KOTTAPPURAM,NILESHWARAM VILLAGE,
HOSDURG TALUK, KASARGODDISTRICT.
4 NOUFAL P
AGED 22 YEARS
S/O.KUNHAMMED, RESIDING AT ANACHAL,
KOTTAPPURAM,NILESHWARAM VILLAGE, HOSDURG TALUK,
KASARAGOD DISTRICT.
5 P.M.H.IBRAHIM
AGED 44 YEARS
S/O.MOIDEEN, RESIDING AT ANACHAL,
KOTTAPPURAM,NILESHWARAM VILLAGE, HOSDURG TALUK,
KASARAGOD DISTRICT.
Crl.M.C No.3879 of 2014
2
6 SAFEER P
AGED 27 YEARS
S/O.IBRAHIM, RESIDING AT NEAR LEAGUE
OFFICE,KOTTAPPURAM, NILESHWARAM VILLAGE,
HOSDURG TALUK,KASARAGOD DISTRICT.
7 SAVAD.P
AGED 20 YEARS
S/O.SAIDH, RESIDING AT KOTTAPPURAM,
NILESHWARAMVILLAGE, HOSDURG TALUK,
KASARAGOD DISTRICT.
8 ABDU
AGED 23 YEARS
S/O.MUHAMMED ALI, NEAR G.G.H.S., KOTTAPPURAM,
NILESHWARAM VILLAGE, HOSDURG TALUK,
KASARAGOD DISTRICT.
9 NIYAS P
AGED 20 YEARS
S/O.AREES, RESIDING AT THEKKUPURAM,
KOTTAPPURAM,NILESHWARAM VILLAGE, HOSDURG
TALUK, KASARAGOD DISTRICT.
10 NAFI T.C.
AGED 19 YEARS
S/O.AMEER HAJI, RESIDING AT HIDAYATH
MANZIL,THEKKUPURAM, KOTTAPPURAM, NILESWHWARAM
VILLAGE,HOSDURG TALUK, KASARAGOD DISTRICT.
11 MUHAMMED RASHID
AGED 20 YEARS
S/O.RAFEEQUE, RESIDING AT KOTTAPPURAM,
NILESHWARAM VILLAGE, HOSDURG TALUK, KASARAGOD
DISTRICT.
12 SHAHUL HAMEED N.P
AGED 20 YEARS
S/O.BEEFATHIMA, RESIDING AT N.P.HOUSE,
THEKKUPPURAM KOTTAPPURAM, NILESHWAR VILLAGE,
HOSDURG TALUK,KASARAGOD DISTRICT.
Crl.M.C No.3879 of 2014
3
13 ASHIK M
AGED 21 YEARS
S/O.FAREED HAJI, RESIDING AT MOILAKIRIYATH
HOUSE,KOTTAPURAM, NILESHWARAM VILLAGE, HOSDURG
TALUK,KASARAGOD DISTRICT.
14 MUSTAFA P
AGED 22 YEARS
S/O.AYOOB, RESIDING AT THEKKUPURAM,
KOTTAPURAM,NILESHWAR VILLAGE, HOSDURG TALUK,
KASARAGOD DISTRICT.
15 MUZAMMIL.M
AGED 22 YEARS
S/O.MOHAYUDEEN, RESIDING AT ANACHAL,
KOTTAPPURAM,NILESHWARAM VILLAGE, HOSDURG
TALKUK, KASARAGOD DISTRICT.'
16 YOUSUF P.M
AGED 26 YEARS
S/O.MAHAMMOOD, RESIDING AT NEAR MAKHAN
ROAD,KOTTAPPURAM, NILESHWARAM VILLAGE, HOSDURG
TALUK,KASARAGOD DISTRICT.
BY ADVS.
SRI.T.MADHU
SMT.C.R.SARADAMANI
RESPONDENT/STATE
THE STATE OF KERALA
THROUGH THE STATION HOUSE OFFICER, NILESHWARAM
POLICE STATION, REPRESENTED BY THE PUBLIC
PROSECUTOR, HIGH COURT OF KERALA,
ERNAKULAM 682 031.
PP SRI. M.C ASHI
THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 12.06.2023, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
Crl.M.C No.3879 of 2014
4
ORDER
Dated this the 12th day of June, 2023
Learned counsel for the petitioners submits that the matter
has become infructuous. The Crl.M.C. is accordingly dismissed
as infructuous.
Sd/-
smm V.G.ARUN, JUDGE
