Jankeeya Poura Samithi Kattungal vs The District Collector
2023 Latest Caselaw 6281 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
        MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                       WP(C) NO. 14259 OF 2023
PETITIONER:

            JANKEEYA POURA SAMITHI KATTUNGAL
            KATTUNGAL, MUNDUPARAMBU P.O., MALAPPURAM DISTRICT,
            REPRESENTED BY ITS CONVENER,
            ABDUL NAZAR, S/O.ASSAN, AGED 50 YEARS,
            THACHERIPEEDIYEKKAL HOUSE, MUNDUPARAMBA P.O.,
            MALAPPURAM DISTRICT, PIN - 679509
            BY ADV K.RAKESH

RESPONDENTS:

    1       THE DISTRICT COLLECTOR
            COLLECTORATE, UP-HILL, CIVIL STATION,
            MALAPPURAM, PIN - 676505
    2       THE SUB COLLECTOR
            OFFICE OF THE SUB COLLECTOR, PERINTHALMANNA,
            MALAPPURAM DISTRICT, PIN - 679322
    3       THE GEOLOGIST
            DEPARTMENT OF MINING AND GEOLOGY,
            MINI CIVIL STATION, KACHERIPADY, MANJERI,
            MALAPPURAM DISTRICT, PIN - 676121
    4       THE DISTRICT POLICE CHIEF
            DISTRICT POLICE OFFICE, UPHILL, MALAPPURAM,
            MALAPPURAM DISTRICT, PIN - 676505
    5       THE TAHSILDAR
            TALUK OFFICE, ERNAD TALUK, MALAPPURAM DISTRICT,
            PIN - 676121
    6       THE STATION HOUSE OFFICER
            MALAPPURAM POLICE STATION, MALAPPURAM DISTRICT,
            PIN - 676505
    7       ALAVIKUTTY HAJI
            S/O.ABDU HAJI, PULLIYIL HOUSE, MELMURI P.O.,
            MALAPPURAM DISTRICT, PIN - 676514
            BY ADVS.
            GOVERNMENT PLEADER
            MARTIN JOSE P
            P.PRIJITH(K/233/2005)
            THOMAS P.KURUVILLA(K/420-B/2005)
            R.GITHESH(K/630/2002)
 W.P.(C) No.14259 of 2023
                                   2

              AJAY BEN JOSE(K/729/2012)
              MANJUNATH MENON(K/000474/2015)
              SACHIN JACOB AMBAT(K/734/2016)
              ANNA LINDA EDEN(K/1201/2020)
              HARIKRISHNAN S.(K/497/2019)
              S.SREEKUMAR (SR.)(S-571)
              SMT.DEVISREE R - GP



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.14259 of 2023
                                    3




                              JUDGMENT

Dated this the 12th day of June, 2023

In view of the not pressed memo filed by the

petitioner, the writ petition is dismissed as not pressed.

Sd/-

N.NAGARESH JUDGE

SK W.P.(C) No.14259 of 2023

APPENDIX OF WP(C) 14259/2023

PETITIONER'S EXHIBITS : EXHIBIT P1 TRUE COPY OF THE PHOTOGRAPHS SHOWING THE ILLEGAL MINING BY THE 7TH RESPONDENT EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED, 3-4-2023 EXHIBIT P3 TRUE COPY OF THE ACKNOWLEDGMENT ISSUED FROM COLLECTORATE, MALAPPURAM DATED, 3- 4-2023 EXHIBIT P4 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED, 3-4-2023 EXHIBIT P5 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED, 3-4-2023 EXHIBIT P6 TRUE COPY OF THE ACKNOWLEDGMENT ISSUED FROM OFFICE OF THE 4TH RESPONDENT DATED, 3-4-2023 EXHIBIT P7 TRUE COPY OF THE RECEIPT ISSUED FROM THE OFFICE OF THE 5TH RESPONDENT DATED, 28-3-2023 EXHIBIT P8 TRUE COPY OF THE NEWS PAPER REPORT APPEARED IN MATHRUBHUMI DAILY DATED, 15-8-2019

RESPONDENTS' EXHIBITS : NIL