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Deep D. Anand vs K.K. Prasanth
2023 Latest Caselaw 6232 Ker

Citation : 2023 Latest Caselaw 6232 Ker
Judgement Date : 12 June, 2023

Kerala High Court
Deep D. Anand vs K.K. Prasanth on 12 June, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                     &
                 THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
          Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                      WA NO. 756 OF 2023(FILING NO.)

  AGAINST THE JUDGMENT DATED 10/04/2023 IN WP(C) 5656/2023 OF THIS COURT.

APPELLANTS/3RD PARTIES:

  1. DEEP D. ANAND, AGED 47 YEARS, S/O. DAYANANDAN. D, RESIDING AT
     VELLOOPARAMBIL, KARUVATTA P.O., ALAPPUZHA DISTRICT, PIN - 690517
  2. UMESH. B, AGED 50 YEARS, S/O. LATE K.B. BHASKARAN, RESIDING AT
     VIGNESWARA NILAYAM, SHASTA NAGAR, P.O. MOGRAL PUTHUR, KASARAGOD ,
     PIN - 671124
  3. JAYAKUMAR .K, AGED 43 YEARS, S/O. BABU NAIK, RESIDING AT GANGA
     HOUSE, RAMDAS NAGAR P.O, KASARAGOD , PIN - 671124

    BY ADVS.M/S.LIJU.V.STEPHEN & INDU SUSAN JACOB
RESPONDENTS/PETITIONER & RESPONDENTS:

  1. K.K. PRASANTH, AGED 42 YEARS, S/O. KUNHIKANNAN, KUNNIYAMPURATH,
     NOOLPUZHA P.O., WAYANAD ,, PIN - 673592 PSC RANK-LIST NO. 4203
  2. KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN, EAST
     FORT, THIRUVANANTHAPURAM, PIN - 695035, REPRESENTED BY THE CHAIRMAN
     AND MANAGING DIRECTOR
  3. THE CHAIRMAN AND MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT
     CORPORATION, TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM , PIN -
     695035
  4. THE EXECUTIVE DIRECTOR ( ADMINISTRATION ), KERALA STATE ROAD
     TRANSPORT CORPORATION, TRANSPORT BHAVAN, EAST FORT,
     THIRUVANANTHAPURAM , PIN - 695035
  5. MOHAMMED MUSTHAFA. P, AGED 47 YEARS, S/O. P. MUHAMMED, PALAKKAL
     HOUSE, THRIKKALANGODE P.O., KARAKKUNNU, MALAPPURAM DISTRICT, PIN -
     676123
  6. ASHOKAN .G, AGED 49 YEARS, S/O. GANESHAN ACHARY, KOLINCHIVILA
     PUTHENVEEDU, MUKKOODU, P.O MULAVANA, KUNDARA, KOLLAM, PIN - 691503

   BY ADVS.M/S.ANIL KUMAR M.SIVARAMAN & DEEPU THANKAN(STANDING
   COUNSEL)(B/O),
     This Writ appeal having come up for orders on 12.06.2023, the court
on the same day passed the following:
         ALEXANDER THOMAS & C.JAYACHANDRAN, JJ.
        -------------------------------------------------------------------------
            Unnumbered W.A. of 2023 (Filing No.756 of 2023)
              [arising out of the judgment dated 10.04.2023 in W.P(C).5656/2023
                                    of the High Court of Kerala]
        --------------------------------------------------------------------
                         Dated this the 12th day of June, 2023


                                        ORDER

Alexander Thomas, J.

It is reported before us that the respondent/KSRTC has now filed

Review Petition (R.P.No.555/2023) before the learned Single Judge to

impugn the judgment dated 10.04.2023 in W.P(C).No.5656/2023 and

that the Review Petition is listed on 16.06.2023.

List this case on 30.06.2023.

Hand Over

Sd/-

ALEXANDER THOMAS, JUDGE

Sd/-

C.JAYACHANDRAN, JUDGE Sbna/

 
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