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Dr. Shabeeba K vs The Kerala University Of Health ...
2023 Latest Caselaw 6188 Ker

Citation : 2023 Latest Caselaw 6188 Ker
Judgement Date : 12 June, 2023

Kerala High Court
Dr. Shabeeba K vs The Kerala University Of Health ... on 12 June, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        MONDAY, THE 12TH DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                        WP(C) NO. 18753 OF 2023
PETITIONER/S:

            DR. SHABEEBA K, AGED 27 YEARS
            D/O. KUNHAMMED KANJIRANGADAN, POTHUMPARAMBIL HOUSE,
            KUZHIMANNA P.O., PULLANCHERI,
            MALAPPURAM DISTRICT, PIN - 673641
            BY ADV K.RAKESH


RESPONDENT/S:

    1       THE KERALA UNIVERSITY OF HEALTH SCIENCES
            THRISSUR, KERALA, REPRESENTED BY IT REGISTRAR,
            PIN - 680596
    2       THE VICE CHANCELLOR
            KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR, KERALA,
            PIN - 680596
    3       THE COMMISSIONER OF THE ENTRANCE EXAMINATIONS
            5TH FLOOR, HOUSING BOARD BUILDINGS, SANTHI NAGAR,
            THIRUVANANTHAPURAM, PIN - 695001
            SMT. DEEPA V. - GP
            SRI. P. SREEKUMAR - SC
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18753 OF 2023                  2



                                 JUDGMENT

Petitioner has approached this Court, apprehending

that Ext.P1 provisional degree certificate issued to the

petitioner will not be accepted to enable the petitioner to

register for the Kerala Engineering and Medicine Entrance

Examination, 2023 (KEAM-2023).

2. Learned Government Pleader, on instructions,

would submit that though a memo was issued to the

petitioner, requiring the petitioner to produce the original

degree certificate itself (instead of the provisional degree

certificate) the provisional degree certificate of the

petitioner has now been accepted.

Taking note of the above submission, I am of the view

that nothing further survives for consideration in this writ

petition. Accordingly, the writ petition is closed.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 18753/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 4-2-2023 OF THE PETITIONER ISSUED BY THE CONTROLLER OF EXAMINATIONS, KERALA UNIVERSITY OF HEALTH SCIENCES Exhibit P2 A TRUE COPY OF THE NOTIFICATION DATED 3-6-

2023 ISSUED BY THE 3RD RESPONDENT Exhibit P3 TRUE COPY OF THE MEMO SHOWN ON THE PORTAL OF THE 3RD RESPONDENT Exhibit P4 A TRUE COPY OF THE REPRESENTATION ATTEMPTED TO BE SUBMITTED BEFORE THE 2ND RESPONDENT DATED 7-6-2023

 
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