Rameshan @ Kochumon vs Stateof Kerala
2023 Latest Caselaw 6131 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
        FRIDAY, THE 9TH DAY OF JUNE 2023 / 19TH JYAISHTA, 1945
                       WP(C) NO. 10289 OF 2014
PETITIONER:

            RAMESHAN @ KOCHUMON AGED 37 YEARS
            S/O.BERNARD @ PACHU, MUTTATHUKADAVIL VEEDU,
            KURICHY KARA, KURICHY VILLAGE, CHANGANACHERRY TALUK,
            KOTTAYAM DIST.
            BY ADV SRI.K.JAISHANKAR


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY,
            THIRUVANANTHAPURAM, PIN: 695 001.
    2       THE SECRETARY
            HOME DEPARTMENT, THIRUVANANTHAPURAM,
            PIN: 695 001.
    3       THE ADDITIONAL SECRETARY
            HOME DEPARTMENT (JAIL), THIRUVANANTHAPURAM,
            PIN: 695 001.
    4       THE STATE POLICE CHIEF
            THIRUVANANTRHAPURAM, PIN: 695 001
    5       THE DIRECTOR GENERAL OF PRISONS & CORRECTIONAL SERVICES
            THIRUVANANTHAPURAM, PIN: 695 001.
    6       THE SUPERINTENDENT
            NETTUKALTHERI OPEN JAIL,
            THIRUVANANANTHAPURAM - 695 002.
            BY ADVS.
            STATE ATTORNEY
            STATE ATTORNEY


            SMT. MARY BEENA JOSEPH -SENIOR GOVERNMENT PLEADEER



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P. (C) No.10289 of 2014
                                       2




                                 JUDGMENT

On 07.06.2023, when the case was taken up for hearing,

there was no representation for the learned counsel for the

petitioner. Today also there is no representation for the learned

counsel for the petitioner.

Accordingly, the writ petition is dismissed for default.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

SMF

//TRUE COPY// PA TO JUDGE