Nss Karayogam vs Damodar & Sons
2023 Latest Caselaw 7891 Ker

OP (RC) No.132/2023                           1/3

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                      THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                               &
                          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                 Wednesday, the 26th day of July 2023 / 4th Sravana, 1945
                                 OP (RC) NO. 132 OF 2023

      (AGAINST THE ORDER DATED 31.03.2023 IN EP 405/2020 OF PRINCIPAL MUNSIFF
                           COURT,IRINJALAKUDA, THRISSUR)

   PETITIONER/DECREE HOLDER/RESPONDENT/PETITIONER:

           NSS KARAYOGAM, NO.2356,KIZHAKKUMMURI,IRINJALAKUDA.REP.BY
           PRESIDENT,BALAKRISHNAN , AGED 82 YEARS, S/O.PEDIKKATTIL KUNJI AMMA
           ,IRINJALAKUDA VILLAGE,MUKUNDAPURAM TALUK, PIN - 680308.

   RESPONDENT/JUDGMENT DEBTOR/APPELLANT/RESPONDENT:

           DAMODAR & SONS IRINJALAKUDA , REPRESENTED BY MANAGING PARTNER C.D
           SHAJI, AGED 63 YEARS, S/O. CHERAKULAM DAMODHARAN ,THRISSUR ROAD
           ,IRINJALAKUDA, PIN - 680121

        OP (Rent Control) praying inter alia that in the circumstances
   stated in the affidavit filed along with the OP (RC) the High Court be
   pleased to stay the operation of Exhibit P6 order dated 31.3.2023 passed
   by the Principal Munsiff Court,Irinjalakuda in EP 405/2020 in RCP 11/2011
   pending disposal of this Original Petition[RC] in the interest of
   justice.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of OP (RC) and upon hearing the arguments
   of M/S. K.S.RAJESH & M.SHAJU PURUSHOTHAMAN Advocates for the petitioners
   the court passed the following:
 OP (RC) No.132/2023                                      2/3




                A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                       ............................................................................

                                         O.P(RC) No.132 of 2023
                         ...........................................................................
                               Dated this the 26th day of July, 2023


                                                       ORDER

Mohammed Nias C.P., J

Admit. Issue urgent notice to the respondent by speed post.

Post after completion of service.

Sd/- A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P.

JUDGE

rp 26.7.2023 OP (RC) No.132/2023 3/3

APPENDIX OF OP (RC) 132/2023 Exhibit P6 A TRUE COPY OF THE ORDER DATED 31.3.2023 PASSED BY THE PRINCIPAL MUNSIFF COURT,IRINJALAKUDA INEP 405/2020 IN RCP 11/2011