P Rajeswari Thankachy vs Anitha D.S
2023 Latest Caselaw 7695 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         FRIDAY, THE 14th DAY OF JULY 2023 / 23RD ASHADHA, 1945
                          CRP NO. 117 OF 2023
  AGAINST THE JUDGMENT DATED 04.07.2022 IN OS 454/2021 OF PRINCIPAL
                   MUNSIFF COURT, THIRUVANANTHAPURAM
REVISION PETITIONER/DEFENDANT No.2:

            P RAJESWARI THANKACHY, AGED 74 YEARS,
            W/o THE LATE PARAMESWARAN THAMPI, T.C 49/998,
            PRASAD BHAVAN, CHIRAMUKKU, ATTUKAL, MANACAUD P.O,
            THIRUVANANTHAPURAM, PIN- 695 009 AND WRONGLY SHOWN AS
            DEVI KRIPA, AYIRANIMUTTOM, MANACAUD P.O,
            THIRUVANANTHAPURAM IN THE PLAINT BEFORE THE COURT BELOW.

            BY ADVS. R.SANTHOSH (VARKALA)
                     C.R.VIJAYAKUMARAN PILLAI
                     MUKESH KUMAR G.


RESPONDENTS/PLAINTIFF & DEFENDANT No.1:

     1      ANITHA D.S, AGED 46 YEARS, W/o P. SIVAPRASAD,
            PRASAD BHAVAN, T.C 49/998, CHIRAMUKKU, MANACAUD P.O,
            THIRUVANANTHAPURAM, PIN- 695 009.

     2      ATTUKAL BHAGAVATHY TEMPLE TRUST, ATTUKAL,
            MANACAUD P.O, THIRUVANANTHAPURAM,
            REPRESENTED BY ITS SECRETARY, PIN- 695 009.


     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
14.07.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRP No.117 of 2023                    2




                                  ORDER

Revision stood barred by limitation. Hence, the

Revision Petition will stand dismissed.

Sd/-

P.SOMARAJAN

JUDGE

DMR/-

APPENDIX OF CRP 117/2023

PETITIONER'S ANNEXURES

Annexure 1 THE TRUE COPY OF THE PLAINT IN O.S. NO.454 OF 2021 ON THE FILES OF THE HON'BLE PRINCIPAL MUNSIFF'S COURT, THIRUVANANTHAPURAM

Annexure 2 THE TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE 2ND RESPONDENT/1ST DEFENDANT IN O.S. NO.454 OF 2021 ON THE FILES OF THE HON'BLE PRINCIPAL MUNSIFF'S COURT, THIRUVANANTHAPURAM

Annexure 3 THE TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONER/2ND DEFENDANT IN O.S. NO.454 OF 2021 ON THE FILES OF THE HON'BLE PRINCIPAL MUNSIFF'S COURT, THIRUVANANTHAPURAM

Annexure 4 TTHE TRUE COPY OF THE RELEVANT PAGE (PAGE NO:

26) OF BYELAW OF THE ATTUKAL BHAGAVATHY TEMPLE TRUST

Annexure 5 THE CARBON COPY OF THE JUDGMENT DATED 04/07/2022 IN O.S. NO: 454 OF 2021 ON THE FILES OF THE HON'BLE PRINCIPAL MUNSIFF'S COURT THIRUVANANTHAPURAM

// TRUE COPY //

P.A. TO JUDGE